High Courts02 Nov 2015Disposed Off
Vikas and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0203
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 29 of 212
High Courts02 Nov 2015Dismissed
Union of India Vs N.K. Garg & Co.
Delhi High Court · (2016) 1 BC 315 : (2015) 224 DLT 668 : (2016) 155 DRJ 197
Arbitration and Conciliation Act, 1996 - Section 31(7), 34Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 34Contract Act, 1872 - Section 23
High Courts02 Nov 2015Disposed Off
Lalit Kumar Arya and Others Vs Prabhat Zarda Factory International (Noida) and Others
Delhi High Court · (2015) 224 DLT 457 : (2015) 153 DRJ 310 : (2015) 3 MIPR 221 : (2015) 64 PTC 300
Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 39 Rule 4
High Courts02 Nov 2015Dismissed
Nisha Priya Bhatia Vs Shashi Prabha and Others
Delhi High Court · (2015) 224 DLT 681
Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 167, 197, 482Penal Code, 1860 (IPC) - Section 166, 167
High Courts02 Nov 2015Dismissed
Suresh Nath Jha Vs Institute for Steel Development and Growth and Others
Delhi High Court · (2015) 11 DEL CK 0173
Constitution of India, 1950 - Article 12, 226
High Courts02 Nov 2015Disposed Off
Him Logistics Pvt. Ltd. Vs The Commissioner of Customs
Delhi High Court · (2016) 36 GSTR 286
Constitution of India, 1950 - Article 226
High Courts02 Nov 2015Dismissed
Stephen Koeing Vs Arbitrator NIXI and Others
Delhi High Court · (2015) 224 DLT 407 : (2015) 64 PTC 406
Arbitration and Conciliation Act, 1996 - Section 28, 31, 34, 37, 7Trade Marks Act, 1999 - Section 23(1), 29(3)
High Courts02 Nov 2015Allowed
Manu Srivastava and Others Vs State and Others
Delhi High Court · (2016) 1 AD 538 : (2015) 4 CCR 557 : (2015) 225 DLT 27
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts02 Nov 2015Disposed Off
Rajeev Agarwal and Others Vs State of NCT Delhi and Others
Delhi High Court · (2015) 224 DLT 551
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts02 Nov 2015Allowed
Zillion Infra Projects (P) Ltd. Vs Fab-Tech Works & Constructions Pvt. Ltd. and Others
Delhi High Court · (2015) 224 DLT 371 : (2015) 153 DRJ 458
Arbitration and Conciliation Act, 1996 - Section 9
High Courts02 Nov 2015Dismissed
Anil Kumar Anand Vs Union of India and Others
Delhi High Court · (2015) 224 DLT 530
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts02 Nov 2015
The Commissioner of Income Tax Vs Sunil Aggarwal
Delhi High Court · (2015) 224 DLT 641 : (2015) 379 ITR 367 : (2016) 237 TAXMAN 512
High Courts02 Nov 2015Dismissed
Shamim Khan Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 4 ACC 466 : (2016) 1 LLJ 291
Constitution of India, 1950 - Article 226
High Courts02 Nov 2015Allowed
P.N. Saluja Vs State Bank of India
Delhi High Court · (2015) 11 DEL CK 0070
Constitution of India, 1950 - Article 226
High Courts02 Nov 2015Dismissed
Arvind Aggarwal Vs Punjab National Bank and Others
Delhi High Court · (2015) 11 DEL CK 0069
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17, 18, 18(1)
High Courts02 Nov 2015Allowed
PCL-Suncon (JV) Vs National Highways Authority of India
Delhi High Court · (2015) 11 DEL CK 0052
Arbitration and Conciliation Act, 1996 - Section 28, 34, 34(2)(a)(v), 34(2)(b)(ii), 37Constitution of India, 1950 - Article 136Contract Act, 1872 - Section 73, 74
High Courts02 Nov 2015Disposed Off
Raj Kumar and Others Vs The State and Others
Delhi High Court · (2015) 11 DEL CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 498A
High Courts02 Nov 2015Allowed
Dashrath Vs State
Delhi High Court · (2016) 1 AD 775 : (2015) 4 JCC 2741
Criminal Procedure Code, 1973 (CrPC) - Section 161, 428Penal Code, 1860 (IPC) - Section 302
High Courts02 Nov 2015Allowed
In Re: Bharti Infotel Private Limited
Delhi High Court · (2015) 11 DEL CK 0035
High Courts02 Nov 2015Dismissed
State Bank of Bikaner & Jaipur Vs Vinod Kumar Agrawal
Delhi High Court · (2015) 224 DLT 467