Criminal Procedure Code, 1973 (CrPC) - Section 161, 2(h), 311A, 428Evidence Act, 1872 - Section 73Identification of Prisoners Act, 1920 - Section 2, 2(a), 3, 4, 5

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High Courts04 Nov 2015

Nirmal Kaur Vs Surjit Kaur and Others

Delhi High Court · (2016) 226 DLT 36

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99, 151

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High Courts04 Nov 2015Allowed

Midas Hygiene Industries Pvt. Ltd. Vs Sudhir Bhatia

Delhi High Court · (2015) 225 DLT 178 : (2015) 64 PTC 366

Copyright Act, 1957 - Section 14(c), 14(c)(1), 14(c)(iii), 15, 15(1)Designs Act, 1911 - Section 2(5), 2(a), 2(d), 47Penal Code, 1860 (IPC) - Section 479

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High Courts04 Nov 2015Disposed Off

JSL Media Ltd. Vs Advert Communications Pvt. Ltd.

Delhi High Court · (2016) 1 BC 108 : (2015) 224 DLT 686

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3(5), Order 37 Rule 37, 151

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High Courts04 Nov 2015

Sakata INX (India) Ltd. Vs Rexor India Limited and Others

Delhi High Court · (2015) 224 DLT 722

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 3(6)(a), Order 37 Rule 37Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts04 Nov 2015

Jet Lite (India) Ltd. and Others Vs Commissioner of Income Tax-XVI and Others

Delhi High Court · (2016) 282 CTR 113 : (2015) 379 ITR 185 : (2016) 236 TAXMAN 453

Income Tax Act, 1961 - Section 10(15A), 131, 133(6), 142(1), 195

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High Courts04 Nov 2015Allowed

Mohan Batra Vs The State and Others

Delhi High Court · (2015) 11 DEL CK 0175

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 288, 304A, 307

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High Courts04 Nov 2015Allowed

Rajiv Joshi and Others Vs State (NCT of Delhi) and Others

Delhi High Court · (2015) 11 DEL CK 0174

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A

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High Courts04 Nov 2015

Kamal Kant and Company LLP Vs Raashee Fragrances India Pvt. Ltd.

Delhi High Court · (2015) 224 DLT 542

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4

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High Courts04 Nov 2015Allowed

Rekha Nambiar Vs CBI

Delhi High Court · (2015) 4 CCR 514 : (2015) 224 DLT 379 : (2015) 4 JCC 2806

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 482Penal Code, 1860 (IPC) - Section 107, 109, 120-B, 406

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High Courts04 Nov 2015Allowed

Ex-Constable/Driver Bijender S. Vs UOI and Others

Delhi High Court · (2015) 224 DLT 449

Central Reserve Police Force Act, 1949 - Section 11(1)Constitution of India, 1950 - Article 226

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High Courts04 Nov 2015Dismissed

Budha and Others Vs State

Delhi High Court · (2015) 4 CCR 468 : (2015) 224 DLT 345

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 25, 27, 65-BPenal Code, 1860 (IPC) - Section 120B, 120-B, 201, 300, 302

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High Courts04 Nov 2015Allowed