High Courts06 Nov 2015Disposed Off
ICICI Bank Ltd. Vs Jitendra Kr. Singh and Others
Delhi High Court · (2015) 11 DEL CK 0218
Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 9
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 25 of 212
High Courts06 Nov 2015Allowed
In Re: Lettuce Entertain You Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0208
High Courts06 Nov 2015Allowed
Jitendra Pal and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 13B(2)
High Courts06 Nov 2015Allowed
Ankita Saini Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0205
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307
High Courts06 Nov 2015Dismissed
U.P. Rajya Vidyut Utpadan Nigam Ltd. Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0204
Arbitration Act, 1940 - Section 2(2)
High Courts06 Nov 2015Disposed Off
ICICI Bank Ltd. Vs Astha Kumar and Others
Delhi High Court · (2015) 224 DLT 651
Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 9
High Courts06 Nov 2015
In Re: Court on its own Motion
Delhi High Court · (2015) 10 AD 313 : (2015) 224 DLT 428 : (2016) 154 DRJ 23
Constitution of India, 1950 - Article 14, 15, 16, 2, 21
High Courts06 Nov 2015Disposed Off
Onil Sadh Vs Federal Bank Ltd. and Others
Delhi High Court · (2015) 224 DLT 566 : (2016) 133 SCL 248
Constitution of India, 1950 - Article 14, 21, 300ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 13(4)(a), 14Transfer of Property Act, 1882 - Section 52
High Courts06 Nov 2015
L'' Oreal Vs Sigma Enterprises and Others
Delhi High Court · (2015) 11 DEL CK 0142
Copyright Act, 1957 - Section 55Trade Marks Act, 1999 - Section 134, 135, 135(2)(c), 2(1)(zg)
High Courts06 Nov 2015Disposed Off
Sant Nirankari Boys Sr. Sec. School and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 224 DLT 596 : (2015) 153 DRJ 339
Delhi School Education Act, 1973 - Section 10
High Courts06 Nov 2015Disposed Off
ICICI Bank Ltd. Vs K.P. Murgesan
Delhi High Court · (2015) 224 DLT 569
Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 9
High Courts06 Nov 2015Dismissed
Mukesh Gulati Vs Suraj Prakash Chauhan and Others
Delhi High Court · (2016) 1 AJR 458 : (2015) 225 DLT 7
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 8 Rule 1-A(3), 151
High Courts06 Nov 2015Dismissed
Deepak Resorts & Hotels Pvt. Ltd. Vs Alaknanda Properties Pvt. Ltd.
Delhi High Court · (2016) 154 DRJ 78
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 - Section 14(1), 30Specific Relief Act, 1963 - Section 11, 22, 22(1), 22(2), 28(3)
High Courts06 Nov 2015Disposed Off
ICICI Bank Ltd. Vs Rathi Syntex Ltd. and Others
Delhi High Court · (2015) 11 DEL CK 0047
Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 9
High Courts06 Nov 2015Allowed
Sunny Arora and Others Vs State and Others
Delhi High Court · (2015) 11 DEL CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts06 Nov 2015
K.M. Tomar Vs State Bank of India and Others
Delhi High Court · (2015) 11 DEL CK 0044
Constitution of India, 1950 - Article 14, 16(1)
High Courts06 Nov 2015Allowed
Lal Mani and Others Vs State and Others
Delhi High Court · (2015) 11 DEL CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 125, 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts06 Nov 2015Dismissed
Anil Kumar Vs State (GNCT of Delhi)
Delhi High Court · (2015) 224 DLT 693
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 173, 215, 218, 313, 428Evidence Act, 1872 - Section 65-B
High Courts06 Nov 2015Disposed Off
R.K. Jain and Others Vs Union of India
Delhi High Court · (2015) 224 DLT 646 : (2015) 153 DRJ 324
Right to Information Act, 2005 - Section 12, 12(3)
High Courts06 Nov 2015Allowed
AOI International Private Limited Vs Grape City India Private Limited
Delhi High Court · (2015) 11 DEL CK 0023