High Courts18 Nov 2015Disposed Off
Parsuram Pandey and Others Vs State of Delhi
Delhi High Court · (2015) 153 DRJ 263
Criminal Procedure Code, 1973 (CrPC) - Section 161, 207, 313, 374Penal Code, 1860 (IPC) - Section 307, 323, 34
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 23 of 212
High Courts18 Nov 2015Disposed Off
Hotel Taj Palace Vs Jagat Singh and Others
Delhi High Court · (2015) 4 LLJ 755
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 33(2)(b)
High Courts18 Nov 2015Dismissed
Madhu Sudan Singh Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0151
High Courts18 Nov 2015Dismissed
Shiv Chander Pandit Vs Union of India and Others
Delhi High Court · (2015) 4 LLJ 729
High Courts18 Nov 2015Dismissed
Airports Authority of India and Others Vs Vikas Singh and Others
Delhi High Court · (2015) 153 DRJ 196
High Courts18 Nov 2015
Ravindra Kumar Sood and Others Vs National Thermal Power Corporation Ltd. and Others
Delhi High Court · (2015) 11 DEL CK 0115
Constitution of India, 1950 - Article 14, 16
High Courts18 Nov 2015Allowed
Hanny Mehta and Others Vs The State (Delhi Admn.) and Others
Delhi High Court · (2015) 11 DEL CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts18 Nov 2015Dismissed
D.N. Chaudhary Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0077
High Courts18 Nov 2015Dismissed
National Highways Authority of India Vs Hindustan Construction Co. Ltd.
Delhi High Court · (2015) 153 DRJ 534
Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Order 47 Rule 9Delhi High Court Act, 1966 - Section 10
High Courts18 Nov 2015Partly Allowed
Madan Singh Vs State
Delhi High Court · (2015) 11 DEL CK 0016
Penal Code, 1860 (IPC) - Section 279, 304, 304A
High Courts18 Nov 2015Disposed Off
Ravi and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 34, 376(2)(g), 392, 394
High Courts18 Nov 2015Allowed
Delhi Development Authority Vs Harish Chander
Delhi High Court · (2015) 224 DLT 709
High Courts17 Nov 2015Partly Allowed
Umesh Vs State
Delhi High Court · (2015) 11 DEL CK 0279
Penal Code, 1860 (IPC) - Section 307, 324, 34
High Courts17 Nov 2015Disposed Off
Jagran Prakashan Limited and Others Vs Union of India
Delhi High Court · (2016) 131 CLA 27 : (2016) 133 SCL 411
Constitution of India, 1950 - Article 226
High Courts17 Nov 2015
Shanti Banerjee Vs Dy. Commissioner of Income Tax
Delhi High Court · (2015) 225 DLT 588
High Courts17 Nov 2015Dismissed
Arun Oswal Vs Oriental Insurance Company Limited
Delhi High Court · (2015) 11 DEL CK 0214
Constitution of India, 1950 - Article 14General Insurance Business (Nationalisation) Act, 1972 - Section 17A
High Courts17 Nov 2015Dismissed
Vinod Kaushik Vs Sunil Kumar
Delhi High Court · (2015) 11 DEL CK 0213
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 397, 398, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Nov 2015Disposed Off
Siddharth Jain Vs Shaheed Sukhdev College of Business Studies and Others
Delhi High Court · (2015) 11 DEL CK 0211
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2(k), 2(l)Penal Code, 1860 (IPC) - Section 82, 83Probation of Offenders Act, 1958 - Section 3, 4, 6
High Courts17 Nov 2015
Sunny (Minor) and Others Vs Raj Singh and Others
Delhi High Court · (2015) 225 DLT 211 : (2016) 154 DRJ 196
Hindu Succession Act, 1956 - Section 6, 8
High Courts17 Nov 2015Allowed
Karun Raj Narang and Others Vs Eastern Medikit Ltd.
Delhi High Court · (2015) 225 DLT 520 : (2016) 154 DRJ 116