High Courts19 Nov 2015Allowed
Dhani Ram and Others Vs State
Delhi High Court · (2016) 1 JCC 113
Criminal Procedure Code, 1973 (CrPC) - Section 173, 428Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 22 of 212
High Courts19 Nov 2015
Tarendra Kumar Jain Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0141
High Courts19 Nov 2015Disposed Off
Setu Niket Vs Union of India and Others
Delhi High Court · (2015) 4 ACC 850
Constitution of India, 1950 - Article 14, 21Railway Claims Tribunal Act, 1987 - Section 13, 13(1)(a), 3Railways Act, 1989 - Section 123, 124, 124A, 124-A, 125
High Courts19 Nov 2015Dismissed
Badari Mehto Vs State of NCT of Delhi
Delhi High Court · (2015) 11 DEL CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 428Penal Code, 1860 (IPC) - Section 376
High Courts19 Nov 2015Disposed Off
Mohan Singh Market and Others Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0109
High Courts19 Nov 2015
Riviera Home Furnishing Vs Addl. Commissioner of Income Tax Range 15
Delhi High Court · (2016) 237 TAXMAN 520
Income Tax Act, 1961 - Section 10 B(1), 10A, 10AA, 10B, 10B(1)
High Courts19 Nov 2015Allowed
Fullerton India Credit Company Limited Vs Jai Prakash Sharma
Delhi High Court · (2015) 11 DEL CK 0102
Arbitration and Conciliation Act, 1996 - Section 31, 33, 34, 34(2)(a)(iii)Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts19 Nov 2015
Commissioner of Income Tax Delhi-I Vs Abhinandan Investment Ltd.
Delhi High Court · (2016) 282 CTR 466
Income Tax Act, 1961 - Section 2(14), 260A, 80M
High Courts19 Nov 2015Dismissed
Delhi Development Authority Vs Razaq and Others
Delhi High Court · (2015) 11 DEL CK 0100
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227
High Courts19 Nov 2015Allowed
Colgate Palmolive Company and Others Vs Anchor Health and Beauty Care Pvt. Ltd.
Delhi High Court · (2016) 1 MIPR 170 : (2016) 65 PTC 69
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Trade Marks Act, 1999 - Section 29(3)
High Courts19 Nov 2015Dismissed
Seth Pokharmal Educational Society (Regd.) Vs Delhi Development Authority
Delhi High Court · (2016) 3 AD 289 : (2015) 225 DLT 225
Constitution of India, 1950 - Article 14, 16, 226Contempt of Courts Act, 1971 - Section 11, 12, 3Income Tax Act, 1961 - Section 12A
High Courts19 Nov 2015Dismissed
U.P. Singh Vs UOI and Others
Delhi High Court · (2015) 11 DEL CK 0065
High Courts19 Nov 2015Dismissed
D.T.C. Vs Ranbir Singh
Delhi High Court · (2016) 148 FLR 464 : (2015) 4 LLJ 568 : (2016) LLR 63
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts19 Nov 2015Partly Allowed
Nanak Chand Vs The State
Delhi High Court · (2015) 11 DEL CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 304A, 304-A
High Courts19 Nov 2015
Tej Bhan Jaman Das Vs Bharat Petroleum Corporation Ltd.
Delhi High Court · (2015) 11 DEL CK 0013
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Soldiers (Litigation) Act, 1925 - Section 3Transfer of Property Act, 1882 - Section 106
High Courts18 Nov 2015
Paras Buildtech India Private Limited Vs Commissioner of Income Tax
Delhi High Court · (2015) 11 DEL CK 0233
Income Tax Act, 1961 - Section 145, 145(1), 145(2), 14A, 260A(1)
High Courts18 Nov 2015Dismissed
Mani Lal Vs Matchless Industries of India
Delhi High Court · (2015) 225 DLT 142 : (2016) 1 LLJ 65 : (2016) LLR 72
Constitution of India, 1950 - Article 14, 19, 21, 226, 227
High Courts18 Nov 2015Dismissed
Nasir Vs State
Delhi High Court · (2015) 11 DEL CK 0222
Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts18 Nov 2015Allowed
Vinod Kumar and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts18 Nov 2015Allowed
Devender Gupta and Others Vs Delhi State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0219
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 34, 342, 380