High Courts23 Nov 2015Dismissed
Rajesh Vs State (NCT of Delhi)
Delhi High Court · (2015) 11 DEL CK 0192
Criminal Procedure Code, 1973 (CrPC) - Section 428Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 20 of 212
High Courts23 Nov 2015Allowed
CEV Engineering Pvt. Ltd. Vs Brij Mohan Punj
Delhi High Court · (2016) 1 AD 446 : (2015) 225 DLT 596 : (2015) 153 DRJ 464
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 1, Order 8 Rule 6A, Order 8 Rule 8, Order 8 Rule 9
High Courts23 Nov 2015Allowed
Vikram Madhok Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0189
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts23 Nov 2015
Vinay Talwar Vs Vital Communications Ltd. and Others
Delhi High Court · (2015) 11 DEL CK 0160
High Courts23 Nov 2015Dismissed
Punjab National Bank Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2015) 11 DEL CK 0156
Electricity Act, 2003 - Section 56, 56(2)Limitation Act, 1963 - Section 12(1), 17
High Courts23 Nov 2015Allowed
Divya Choudhary and Others Vs GGSIP University and Others
Delhi High Court · (2015) 11 DEL CK 0155
High Courts23 Nov 2015Dismissed
Makhni Kaur Vs The Delhi Urban Shelter Improvement Board (DUSIB)
Delhi High Court · (2015) 11 DEL CK 0152
High Courts23 Nov 2015
Interlude Technologies Vs Popular Entertainment Network Ltd. and Others
Delhi High Court · (2015) 11 DEL CK 0139
Copyright Act, 1957 - Section 13(1)(a), 2(o)
High Courts23 Nov 2015Allowed
ECE Industries Ltd. Vs Delhi Power Supply Company Ltd. and Others
Delhi High Court · (2015) 11 DEL CK 0138
Arbitration and Conciliation Act, 1996 - Section 31(7)(b)
High Courts23 Nov 2015Disposed Off
Hyundai Rotem Company Vs Delhi Metro Rail Corporation
Delhi High Court · (2016) 1 BC 349 : (2015) 224 DLT 715
Constitution of India, 1950 - Article 136, 227
High Courts23 Nov 2015
Santosh Handloom Vs The Commissioner of Customs (Import) and Others
Delhi High Court · (2015) 225 DLT 326 : (2016) 331 ELT 44
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 108, 110, 110(2), 124, 124(a)
High Courts23 Nov 2015Dismissed
Ashish Talgotra Vs Addl. Dy. Commissioner of Police Arms and Explosive Licensing Unit
Delhi High Court · (2015) 11 DEL CK 0104
Arms Act, 1959 - Section 13(3)(a), 14(1), 18Constitution of India, 1950 - Article 21, 226
High Courts23 Nov 2015
Vinod Kumar Khatri Vs Deputy Commissioner of Income Tax
Delhi High Court · (2015) 225 DLT 736
Income Tax Act, 1961 - Section 131, 132(4), 132(5), 134(4), 139(1)
High Courts23 Nov 2015Allowed
Akshay Singh and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 336, 34, 341
High Courts23 Nov 2015Allowed
Nadeem and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts23 Nov 2015Dismissed
A.K. Belwal Vs UOI and Others
Delhi High Court · (2015) 11 DEL CK 0085
Constitution of India, 1950 - Article 226, 227
High Courts23 Nov 2015Dismissed
M.S.T. Shaheen and Ors Vs Fatima Begum
Delhi High Court · (2015) 11 DEL CK 0083
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B, 25-B, 25B(8), 25-B(8)
High Courts23 Nov 2015
Innovolt Inc. Vs Kevin Power Solutions Ltd.
Delhi High Court · (2016) 1 MIPR 63 : (2015) 64 PTC 571
Trade and Merchandise Marks Act, 1958 - Section 27, 29, 30(1)(b)
High Courts23 Nov 2015Dismissed
Micromax Media Pvt. Ltd. Vs Ingram Micro India Pvt. Ltd. and Others
Delhi High Court · (2015) 11 DEL CK 0007
High Courts23 Nov 2015Dismissed
Amit Kumar Vs Anoop Kumar
Delhi High Court · (2015) 11 DEL CK 0006
Benami Transactions (Prohibition) Act, 1988 - Section 4Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 12 Rule 6