High Courts27 Nov 2015Disposed Off
Pankaj Gahlot and Others Vs State and Others
Delhi High Court · (2015) 11 DEL CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 324, 34
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 18 of 212
High Courts27 Nov 2015Partly Allowed
Rakesh and Others Vs State and Others
Delhi High Court · (2015) 11 DEL CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 125, 320, 482Hindu Marriage Act, 1955 - Section 13(1)(ia)Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts27 Nov 2015Allowed
S.P. Thapliyal Vs Secretary General and Others
Delhi High Court · (2015) 153 DRJ 444
High Courts26 Nov 2015Dismissed
Modi Telecomunication Ltd. Vs UOI
Delhi High Court · (2015) 11 DEL CK 0262
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 74
High Courts26 Nov 2015Allowed
Madhu Ghanshyam Hingorani Vs State and Others
Delhi High Court · (2016) 3 AD 91 : (2015) 225 DLT 300 : (2016) 154 DRJ 134
Succession Act, 1925 - Section 2(h), 263, 276, 63(c), 69
High Courts26 Nov 2015Dismissed
N.K. Jain Vs A. Rangaraj and Others
Delhi High Court · (2015) 153 DRJ 543
Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 14(1)(b), 39
High Courts26 Nov 2015Disposed Off
Maharaja Agarsen Model School Vs Suman Abbi and Others
Delhi High Court · (2015) 11 DEL CK 0164
Constitution of India, 1950 - Article 311Delhi School Education Act, 1973 - Section 8(3)
High Courts26 Nov 2015Disposed Off
Ajay Tayal Vs State (NCT of Delhi)
Delhi High Court · (2016) 1 JCC 184
Criminal Procedure Code, 1973 (CrPC) - Section 439, 482, 82, 83Penal Code, 1860 (IPC) - Section 174, 34, 380, 420, 506
High Courts26 Nov 2015Partly Allowed
Suresh Kumar and Others Vs State N.C.T. of Delhi
Delhi High Court · (2015) 11 DEL CK 0096
Penal Code, 1860 (IPC) - Section 120-B, 161, 224, 34, 392
High Courts26 Nov 2015Dismissed
A.K. Saini and Others Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0086
Trusts Act, 1882 - Section 77(c), 78(a)
High Courts26 Nov 2015Disposed Off
Prithipal Singh Vs Avtar Singh Walia
Delhi High Court · (2015) 11 DEL CK 0079
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 1, Order 7 Rule 9, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
High Courts26 Nov 2015Disposed Off
United India Insurance Co. Ltd. Vs Neelam and Others
Delhi High Court · (2015) 11 DEL CK 0078
High Courts26 Nov 2015Disposed Off
Amarjeet Sahni Vs State
Delhi High Court · (2016) 1 JCC 52
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 304
High Courts24 Nov 2015Dismissed
Sonu Vs State
Delhi High Court · (2016) 1 JCC 137
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Penal Code, 1860 (IPC) - Section 376(2)(f)
High Courts24 Nov 2015Dismissed
Hari Kishan Vs Scindia Potteries & Services Pvt. Ltd.
Delhi High Court · (2015) 11 DEL CK 0267
High Courts24 Nov 2015Disposed Off
Cipla Limited and Others Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0257
Essential Commodities Act, 1955 - Section 3
High Courts24 Nov 2015Dismissed
S.D. Windlesh Vs Central Information Commissioner and Others
Delhi High Court · (2015) 11 DEL CK 0255
Criminal Procedure Code, 1973 (CrPC) - Section 154Right to Information Act, 2005 - Section 2(f), 4, 4(1)(d), 6, 8
High Courts24 Nov 2015Dismissed
Rita Kumar Vs The Indraprastha College for Women and Others
Delhi High Court · (2015) 11 DEL CK 0247
High Courts24 Nov 2015
Bhaiyaji Gupta Vs Devendra Chaudhary, Secretary, Deptt. of Pension and Pensioners Welfare and Others
Delhi High Court · (2015) 11 DEL CK 0244
Constitution of India, 1950 - Article 14
High Courts24 Nov 2015Disposed Off
Shaukat and Others Vs State
Delhi High Court · (2016) 1 JCC 169
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Evidence Act, 1872 - Section 114, 14, 15, 65BPenal Code, 1860 (IPC) - Section 302, 34, 396, 411, 412