High Courts27 Nov 2015Disposed Off
Henna George Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0242
Constitution of India, 1950 - Article 226Sick Industrial Companies (Special Provisions) Act, 1985 - Section 12, 4(2), 6
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 17 of 212
High Courts27 Nov 2015Allowed
DTC Vs DTC Security Staff Union Reg.
Delhi High Court · (2015) 225 DLT 565 : (2015) 153 DRJ 500
Constitution of India, 1950 - Article 14, 226
High Courts27 Nov 2015Dismissed
Life Insurance Corporation of India and Others Vs R.K. Mahajan and Others
Delhi High Court · (2015) 225 DLT 484 : (2015) 153 DRJ 406
Constitution of India, 1950 - Article 12, 14, 226Foreign Exchange Management Act, 1999 - Section 13, 16Life Insurance Corporation Act, 1956 - Section 49
High Courts27 Nov 2015Disposed Off
Pankaj Sharma Vs State (N.C.T. of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0196
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 420
High Courts27 Nov 2015Disposed Off
Punjab and Sind Bank Vs MMTC Limited and Others
Delhi High Court · (2016) AIR (Delhi) 15 : (2015) 153 DRJ 435
Civil Procedure Code, 1908 (CPC) - Order 34 Rule 14Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 25, 25(a), 29, 30(1), 34Transfer of Property Act, 1882 - Section 48
High Courts27 Nov 2015Allowed
Narender Singh and Others Vs State (NCT) of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0187
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 174A, 307, 34, 406, 498A
High Courts27 Nov 2015Dismissed
Balbir Vs State
Delhi High Court · (2015) 11 DEL CK 0162
Criminal Procedure Code, 1973 (CrPC) - Section 428, 82, 83Penal Code, 1860 (IPC) - Section 302, 304-B, 498-A
High Courts27 Nov 2015Dismissed
Shanti Kumari Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0153
High Courts27 Nov 2015Disposed Off
Vikas Chaudhary Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0149
High Courts27 Nov 2015Disposed Off
Inder Singh and Others Vs State of Delhi
Delhi High Court · (2015) 11 DEL CK 0147
Penal Code, 1860 (IPC) - Section 302, 304, 326, 34
High Courts27 Nov 2015Dismissed
Municipal Corporation of Delhi Vs Krishan Kumar
Delhi High Court · (2016) 148 FLR 377 : (2016) 1 LLJ 523
Constitution of India, 1950 - Article 14, 16, 226, 227, 39(d)Industrial Disputes Act, 1947 - Section 2(s), 25-F, 25-G
High Courts27 Nov 2015
F. Hoffmann-La Roche Ltd. and Others Vs Cipla Ltd.
Delhi High Court · (2015) 225 DLT 391 : (2016) 1 MIPR 1 : (2016) 65 PTC 1
Civil Procedure Code, 1908 (CPC) - Section 99Patents Act, 1970 - Section 10(4)(c), 11(1), 117A, 117C, 117D
High Courts27 Nov 2015Allowed
M.M. Shawl Vs State (Govt. of NCT) Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 304-A, 307, 336
High Courts27 Nov 2015
Commissioner of Income Tax -3 Vs Five Vision Promoters Pvt. Ltd.
Delhi High Court · (2016) 380 ITR 289 : (2016) 236 TAXMAN 502
High Courts27 Nov 2015Dismissed
Arjun Vs State of NCT of Delhi
Delhi High Court · (2015) 11 DEL CK 0075
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 439, 82, 83Penal Code, 1860 (IPC) - Section 120-B, 201, 203, 302, 307
High Courts27 Nov 2015Allowed
Amit Mahajan Vs State of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13 B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts27 Nov 2015Allowed
B.S. Jaswal and Others Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0056
High Courts27 Nov 2015Disposed Off
Anil Chowla and Others Vs State of (NCT) Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 323, 34, 342, 365, 506
High Courts27 Nov 2015Allowed
Rakesh Kumar Gupta and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 320, 482Penal Code, 1860 (IPC) - Section 323, 34, 342, 452, 506
High Courts27 Nov 2015Disposed Off
Anil Kumar and Others Vs State and Others
Delhi High Court · (2015) 11 DEL CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Delhi Police Act, 1978 - Section 3, 4Penal Code, 1860 (IPC) - Section 34, 406, 498A