High Courts27 Nov 2015

Novartis A.G. and Others Vs CIPLA Ltd.

Delhi High Court · (2015) 64 PTC 488

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 2(4)Copyright Act, 1957 - Section 62Delhi High Court (Amendment) Act, 2015 - Section 1(2), 1(3), 4