High Courts01 Dec 2015Allowed
Delhi Transport Corporation Vs Jai Gopal
Delhi High Court · (2015) 225 DLT 656 : (2016) 148 FLR 635
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11(A), 11-A, 33(2)(b), 33C(1)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 15 of 212
High Courts01 Dec 2015Allowed
Pradeep Vs State NCT of Delhi
Delhi High Court · (2016) 1 JCC 327
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 328, 376, 458, 506-II
High Courts01 Dec 2015Dismissed
Ishwar Singh Sharma Vs Bharat Petroleum Corporation Ltd. and Others
Delhi High Court · (2015) 12 DEL CK 0165
Partnership Act, 1932 - Section 42(c)
High Courts01 Dec 2015Disposed Off
Kiran Arora Vs The Registrar Co-Operative Societies and Others
Delhi High Court · (2015) 12 DEL CK 0159
Delhi Co-operative Societies Act, 2003 - Section 26, 36, 70
High Courts01 Dec 2015Disposed Off
Aravendra Kumar Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0143
National Trust for Welfare of Persons with Autism, Cerepral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 - Section 2(j), 2(o)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(a)(i), 2(i)(vi), 2)(t), 26Right of Children to Free and Compulsory Education Act, 2009 - Section 2(ee)
High Courts01 Dec 2015Dismissed
V.K. Aggarwal and Others Vs Chairman & M.D., IRCTC and Others
Delhi High Court · (2015) 225 DLT 747
High Courts01 Dec 2015Dismissed
Kailash Vs State
Delhi High Court · (2015) 12 DEL CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 428
High Courts01 Dec 2015Allowed
Wasim and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 12 DEL CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts01 Dec 2015Allowed
Amardeep and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 12 DEL CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13 B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A, 498-A
High Courts01 Dec 2015Dismissed
Jaideep Seth Vs Urmila Seth and Others
Delhi High Court · (2015) 12 DEL CK 0029
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, 151, 89(2), 89(2)(C)
High Courts01 Dec 2015Allowed
Simmi Grover and Others Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 12 DEL CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 320, 482Penal Code, 1860 (IPC) - Section 120-B, 307, 420, 467, 468
High Courts30 Nov 2015Dismissed
Punita Makkar Vs State
Delhi High Court · (2016) 1 JCC 255
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 467, 468
High Courts30 Nov 2015Disposed Off
Jai Singh and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0261
Constitution of India, 1950 - Article 226
High Courts30 Nov 2015Dismissed
Ministry of Information and Broadcasting Vs Association of Radio Operators of India and Others
Delhi High Court · (2015) 11 DEL CK 0254
Constitution of India, 1950 - Article 226
High Courts30 Nov 2015Dismissed
M.C.D. Vs Surender Kumar and Others
Delhi High Court · (2015) 11 DEL CK 0253
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 12(1)(b), 2(oo), 25F, 33C(1)Penal Code, 1860 (IPC) - Section 307, 325, 395, 412
High Courts30 Nov 2015Dismissed
Munna Lal and Others Vs State
Delhi High Court · (2015) 11 DEL CK 0251
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 446, 82, 83Evidence Act, 1872 - Section 25, 27
High Courts30 Nov 2015Allowed
Carrara Marbles and Granite Industries Vs Simplex Enterprises
Delhi High Court · (2015) 153 DRJ 378 : (2016) 1 JCC 25
Criminal Procedure Code, 1973 (CrPC) - Section 251, 311, 313, 378Evidence Act, 1872 - Section 114Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139, 140
High Courts30 Nov 2015Allowed
Arvind Khanna Vs Central Bureau of Investigation
Delhi High Court · (2015) 153 DRJ 350 : (2016) 134 SCL 116
Bengal General Clauses Act, 1899 - Section 16(1)(a), 8, 8(1)(c)Constitution of India, 1950 - Article 20, 20(1)Criminal Procedure Code, 1973 (CrPC) - Section 166A, 200, 202, 203, 204
High Courts30 Nov 2015
Roger Shashoua and Others Vs Mukesh Sharma and Others
Delhi High Court · (2015) 11 DEL CK 0245
Arbitration and Conciliation Act, 1996 - Section 10, 13, 15, 34, 37Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14-A, Order 43 Rule 43, Order 5 Rule 1
High Courts30 Nov 2015Allowed
Gudiya Khatoon Vs The State (NCT of Delhi)
Delhi High Court · (2016) 1 JCC 14
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Penal Code, 1860 (IPC) - Section 203, 302, 363