High Courts04 Dec 2015Dismissed
Sunil Vs State (NCT of Delhi)
Delhi High Court · (2016) 1 JCC 345
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Penal Code, 1860 (IPC) - Section 34, 342, 366, 376(2)(g)
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 13 of 212
High Courts03 Dec 2015
Bharat Heavy Electrical Ltd. Vs Badri Dass Abbi and Others
Delhi High Court · (2015) 12 DEL CK 0281
Civil Procedure Code, 1908 (CPC) - Section 96Transfer of Property Act, 1882 - Section 108
High Courts03 Dec 2015Dismissed
DTC Vs Rajender Kumar
Delhi High Court · (2016) 1 AD 153 : (2015) 225 DLT 539 : (2016) 1 LLJ 110
Constitution of India, 1950 - Article 226, 227
High Courts03 Dec 2015Disposed Off
Rabia and Others Vs NCT of Delhi and Others
Delhi High Court · (2016) 1 CCR 319
Constitution of India, 1950 - Article 20, 21, 22(1), 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 161, 164, 176(1A)Delhi Special Police Establishment Act, 1946 - Section 6
High Courts03 Dec 2015
The Commissioner of Customs Vs Avinash Dawar and Others
Delhi High Court · (2015) 326 ELT 639
Customs Act, 1962 - Section 123, 127B, 127B(1), 127C(5), 127H
High Courts03 Dec 2015
Pr. Commissioner of Income Tax-06 Vs Nikki Drugs & Chemicals Pvt. Ltd.
Delhi High Court · (2016) 1 AD 109 : (2015) 225 DLT 555 : (2015) 153 DRJ 550 : (2016) 236 TAXMAN 305
Income Tax Act, 1961 - Section 132, 132(1), 132A, 139, 142
High Courts03 Dec 2015
Commissioner of Income Tax Vs Vishishth Chay Vyapar Ltd.
Delhi High Court · (2016) 1 AD 396 : (2016) 283 CTR 102 : (2015) 225 DLT 366
Income Tax Act, 1961 - Section 139, 142, 143, 143(3), 147
High Courts03 Dec 2015Dismissed
Exquisite Decors P. Ltd. Vs Bakelite Hylam Ltd.
Delhi High Court · (2015) 12 DEL CK 0184
Civil Procedure Code, 1908 (CPC) - Section 96Evidence Act, 1872 - Section 34
High Courts03 Dec 2015Dismissed
National Building Construction Corporation Limited Vs New Delhi Municipal Council and Others
Delhi High Court · (2016) 1 ARBLR 152 : (2016) 154 DRJ 42
Arbitration Act, 1940 - Section 14, 17, 28, 30Arbitration and Conciliation Act, 1996 - Section 16, 34, 37
High Courts03 Dec 2015Allowed
Gewa Sampada CGHS Ltd. and Others Vs The Registrar Cooperative Societies
Delhi High Court · (2016) 1 AD 393
Delhi Co-operative Societies Act, 2003 - Section 127
High Courts03 Dec 2015Partly Allowed
Shiv Kumar and Others Vs State
Delhi High Court · (2015) 12 DEL CK 0167
Penal Code, 1860 (IPC) - Section 34, 380, 411, 454
High Courts03 Dec 2015Disposed Off
ARC Outdoor Media Ltd. Vs East Delhi Municipal Corporation and Others
Delhi High Court · (2015) 12 DEL CK 0157
Delhi Municipal Corporation Act, 1957 - Section 142, 143, 2, 2(44), 298
High Courts03 Dec 2015Allowed
Chanda Verma and Others Vs Dheeraj Kumar
Delhi High Court · (2016) 3 AD 656 : (2016) 1 BC 646 : (2016) 226 DLT 173
Limitation Act, 1963 - Section 5
High Courts03 Dec 2015Dismissed
Chitra Vs Central Warehousing Corporation and Others
Delhi High Court · (2016) 1 AD 407
Police Act, 1861 - Section 7, 7(d)
High Courts03 Dec 2015Dismissed
Mohan Kukreja and Others Vs State and Others
Delhi High Court · (2016) 1 AD 118 : (2016) 226 DLT 50 : (2015) 153 DRJ 515
Arbitration Act, 1940 - Section 30, 33Criminal Procedure Code, 1973 (CrPC) - Section 144, 145, 227, 228, 397Penal Code, 1860 (IPC) - Section 120B, 415, 420, 468, 471
High Courts02 Dec 2015Dismissed
Rajnish Kohli Vs HCL Technologies Ltd
Delhi High Court · (2015) 12 DEL CK 2024
High Courts02 Dec 2015
Commissioner of Central Excise, Delhi-1 Vs Vishnu & Co. Pvt. Ltd. and Others
Delhi High Court · (2016) 226 DLT 112 : (2016) 332 ELT 793
Central Excises and Salt Act, 1944 - Section 11AC, 14, 35GCustoms Act, 1962 - Section 108
High Courts02 Dec 2015Allowed
Kismat Ali Vs State and Others
Delhi High Court · (2015) 12 DEL CK 0207
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 279, 307, 338
High Courts02 Dec 2015
Sunita Rekhi and Others Vs Y.D. Puri and Others
Delhi High Court · (2015) 225 DLT 689
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 15ACivil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151