High Courts04 Dec 2015Disposed Off
Pankaj Bhardwaj and Others Vs State and Others
Delhi High Court · (2015) 12 DEL CK 0280
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 304, 323, 34, 452
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 12 of 212
High Courts04 Dec 2015Disposed Off
Raju and Others Vs State and Others
Delhi High Court · (2015) 12 DEL CK 0223
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120B, 34, 365, 384
High Courts04 Dec 2015Allowed
Satbir Singh and Others Vs State (NCT) of Delhi and Others
Delhi High Court · (2015) 12 DEL CK 0222
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 380, 406, 498A
High Courts04 Dec 2015Partly Allowed
Ramesh Kumar Vs State
Delhi High Court · (2015) 12 DEL CK 0213
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 304A
High Courts04 Dec 2015Dismissed
Shiv Kumar Vs Sumit Gulati
Delhi High Court · (2016) 1 AD 58 : (2015) 225 DLT 591
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 15 Rule 1Delhi Rent Control Act, 1958 - Section 50Registration Act, 1908 - Section 17, 49
High Courts04 Dec 2015Allowed
Shamshad Vs State
Delhi High Court · (2016) 3 AD 644 : (2016) 226 DLT 225
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 367, 377, 506
High Courts04 Dec 2015Disposed Off
Driplex Water Engineering Pvt. Ltd. Vs Micro and Small Enterprises Facilitation Council and Others
Delhi High Court · (2015) 12 DEL CK 0166
Micro, Small and Medium Enterprises Development Act, 2006 - Section 15, 16, 17, 18, 18(5)
High Courts04 Dec 2015Dismissed
Malti Chauhan Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 1 JCC 343
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313
High Courts04 Dec 2015Disposed Off
Archana Chugh and Others Vs Ramjas School and Others
Delhi High Court · (2015) 153 DRJ 489
Constitution of India, 1950 - Article 30, 30(1)Delhi School Education Act, 1973 - Section 13, 2(h), 2(k), 2(w), 8(1)Kerala University Act, 1974 - Section 57(3)
High Courts04 Dec 2015
Naik Satya Narain and Others Vs State and Others
Delhi High Court · (2016) 1 AD 73 : (2016) 226 DLT 83 : (2015) 153 DRJ 523
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 101, 105Penal Code, 1860 (IPC) - Section 100, 102, 304, 308, 96
High Courts04 Dec 2015Allowed
Chand and Others Vs The State and Others
Delhi High Court · (2015) 12 DEL CK 0115
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 452
High Courts04 Dec 2015Allowed
Rajiv K. Kataria Vs Ajay
Delhi High Court · (2016) 3 AD 591 : (2016) 226 DLT 69 : (2016) 1 LLJ 83
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, Order 8 Rule 5Constitution of India, 1950 - Article 226, 227Minimum Wages Act, 1948 - Section 20, 20(3), 20(3)(i)
High Courts04 Dec 2015Disposed Off
Svetlana Kazankina and Others Vs Union of India and Others
Delhi High Court · (2016) 1 AD 789 : (2015) 225 DLT 613
Hindu Marriage Act, 1955 - Section 16Protection of Women From Domestic Violence Act, 2005 - Section 2(f)
High Courts04 Dec 2015Disposed Off
Vishnu Vs Lt. Governor of Delhi and Others
Delhi High Court · (2016) 226 DLT 129
Criminal Procedure Code, 1973 (CrPC) - Section 445, 446, 447, 448Delhi Police Act, 1978 - Section 47, 50Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 21, 46, 47, 48
High Courts04 Dec 2015Disposed Off
Sports & Leisure Apparel Ltd. Vs South Delhi Municipal Corporation
Delhi High Court · (2015) 12 DEL CK 0101
Delhi Municipal Corporation Act, 1957 - Section 142(1), 143
High Courts04 Dec 2015Allowed
Vijay Sharma and Others Vs State of NCT Delhi and Others
Delhi High Court · (2015) 12 DEL CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts04 Dec 2015Disposed Off
Bal Kishan and Others Vs The State (Govt. of NCT Delhi) and Others
Delhi High Court · (2015) 12 DEL CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 406, 498A
High Courts04 Dec 2015
Jiva Institute of Vedic Science & Culture and Others Vs The Indian Hotels Company Limited and Others
Delhi High Court · (2016) 1 AD 63 : (2015) 225 DLT 527 : (2016) 65 PTC 113
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Contempt of Courts Act, 1971 - Section 11, 12
High Courts04 Dec 2015Partly Allowed
Sam Higginbottom University of Agriculture, Technology & Science Vs University Grants Commission
Delhi High Court · (2015) 225 DLT 638
Constitution of India, 1950 - Article 226University Grants Commission Act, 1956 - Section 10, 11, 12, 12(1)(j), 12(ccc)
High Courts04 Dec 2015Disposed Off
Mayank Batheja Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 12 DEL CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 279, 337