High Courts08 Dec 2015Allowed
Neeraj Sood and Others Vs State of Delhi and Others
Delhi High Court · (2015) 12 DEL CK 0228
Criminal Procedure Code, 1973 (CrPC) - Section 125, 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 342
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 10 of 212
High Courts08 Dec 2015Dismissed
Oriental Insurance Co. Ltd. Vs Bijender Singh and Others
Delhi High Court · (2016) 1 ACC 5
Motor Vehicles Act, 1988 - Section 2
High Courts08 Dec 2015Allowed
Ministry of Defence, Government of India Vs Cenrex SP. Z.O.O and Others
Delhi High Court · (2016) 1 ARBLR 81
Arbitration and Conciliation Act, 1996 - Section 12, 28(1)(b)(i), 34Contract Act, 1872 - Section 51, 52, 54, 74General Clauses Act, 1897 - Section 6
High Courts08 Dec 2015
Commissioner of Income Tax, Delhi and Others Vs Suman Dhamija
Delhi High Court · (2016) 2 AD 460 : (2015) 225 DLT 619
Delhi Land Reforms Act, 1954 - Section 3(13)Income Tax Act, 1961 - Section 143(1), 147, 148, 155(16), 155(7A)Land Acquisition Act, 1894 - Section 18, 23(1A), 23(2), 28, 31
High Courts08 Dec 2015Dismissed
Ram Niwas Gupta and Others Vs MCD
Delhi High Court · (2016) 2 AD 433
Constitution of India, 1950 - Article 16, 32
High Courts08 Dec 2015Dismissed
Government of NCT of Delhi and Others Vs Poonam Gupta and Others
Delhi High Court · (2016) 226 DLT 269 : (2015) 225 DLT 533 : (2016) 154 DRJ 103
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 4
High Courts08 Dec 2015Disposed Off
G.P. Roy Vs UOI and Others
Delhi High Court · (2015) 12 DEL CK 0171
High Courts08 Dec 2015Allowed
Rajesh Kumar Gupta Vs State
Delhi High Court · (2015) 12 DEL CK 0169
Criminal Procedure Code, 1973 (CrPC) - Section 173Evidence Act, 1872 - Section 113 BPenal Code, 1860 (IPC) - Section 304 B, 498 A
High Courts08 Dec 2015Dismissed
The State Vs Arif
Delhi High Court · (2016) 1 AD 502
Criminal Procedure Code, 1973 (CrPC) - Section 154, 157(1), 161, 173, 309Penal Code, 1860 (IPC) - Section 302, 34
High Courts08 Dec 2015
Honey Enterprises Vs Commissioner of Income Tax, Delhi
Delhi High Court · (2016) 1 AD 545 : (2016) 226 DLT 276 : (2016) 381 ITR 258 : (2016) 236 TAXMAN 519
Income Tax Act, 1961 - Section 143(1)(a), 154, 260A, 28, 29
High Courts08 Dec 2015Allowed
Gaurav Raj Rawal and Others Vs State and Others
Delhi High Court · (2015) 12 DEL CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts08 Dec 2015Dismissed
Panchayati Akhara Naya Udaseen Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0046
Evidence Act, 1872 - Section 114, 114(e)Land Acquisition Act, 1894 - Section 4, 4(1), 5APublic Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 7
High Courts08 Dec 2015Dismissed
Om Prakash and Others Vs Prem Singh
Delhi High Court · (2015) 12 DEL CK 0044
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 3A, Order 47 Rule 1, Order 47 Rule 2, 114, 115Limitation Act, 1963 - Section 5Transfer of Property Act, 1882 - Section 105, 106, 108, 111, 111(h)
High Courts08 Dec 2015
Rajesh and Others Vs Asha Chaudhary and Others
Delhi High Court · (2015) 12 DEL CK 0026
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2), Order 2 Rule 2(3), Order 6 Rule 17Specific Relief Act, 1963 - Section 34
High Courts08 Dec 2015Allowed
Sonu Gupta Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0009
Penal Code, 1860 (IPC) - Section 302, 34
High Courts08 Dec 2015Disposed Off
Loom Crafts Furniture India Pvt. Ltd. Vs MT & T Rentals Ltd.
Delhi High Court · (2015) 12 DEL CK 0008
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37Contract Act, 1872 - Section 74
High Courts07 Dec 2015
The Director General Employees State Insurance Corporation Vs Vivek Rana and Others
Delhi High Court · (2015) 12 DEL CK 0287
Constitution of India, 1950 - Article 226, 227
High Courts07 Dec 2015
Rajesh Kumar Bhola Vs Ravinder Singh and Others
Delhi High Court · (2015) 12 DEL CK 0240
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 1, Order 11 Rule 2, Order 12 Rule 6, Order 8 Rule 10Contract Act, 1872 - Section 56(2)Evidence Act, 1872 - Section 91, 92
High Courts07 Dec 2015Allowed
Sita Kashyap Vs Harbans Kashyap and Others
Delhi High Court · (2016) 226 DLT 150
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts07 Dec 2015Allowed
Ashok Kumar and Others Vs State and Others
Delhi High Court · (2015) 12 DEL CK 0218
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A