High Courts10 Dec 2015Allowed
In Re: Crayons Global Finance Private Limited and Ors.
Delhi High Court · (2015) 12 DEL CK 0014
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 9 of 212
High Courts10 Dec 2015Allowed
In Re: Abhilasha Buildcon Private Limited and Ors.
Delhi High Court · (2015) 12 DEL CK 0013
High Courts10 Dec 2015Allowed
Mehdul Vs State (NCT of Delhi)
Delhi High Court · (2015) 12 DEL CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 164, 31, 313, 428Penal Code, 1860 (IPC) - Section 376, 511
High Courts09 Dec 2015Dismissed
Lokender Kumar Tyagi Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0277
High Courts09 Dec 2015Dismissed
Bhupinder Kumar Vs Radha Rani and Others
Delhi High Court · (2015) 12 DEL CK 0271
Evidence Act, 1872 - Section 107, 108Hindu Adoptions and Maintenance Act, 1956 - Section 11, 5(2), 6, 7, 8
High Courts09 Dec 2015
CIT-7 Vs Radio Today Broadcasting Ltd.
Delhi High Court · (2016) 2 AD 520 : (2016) 282 CTR 272 : (2016) 237 TAXMAN 126
Income Tax Act, 1961 - Section 143(1), 143(3), 2(29BA), 260A, 32
High Courts09 Dec 2015
Helamin Technology Holding SA and Others Vs Haribansh Rai and Others
Delhi High Court · (2015) 12 DEL CK 0246
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 10
High Courts09 Dec 2015Disposed Off
TRG Industries P. Ltd. Vs Machinery Parts Corporation and Others
Delhi High Court · (2016) 2 AD 449
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 23, Order 29 Rule 29, 151, 47Criminal Procedure Code, 1973 (CrPC) - Section 340Evidence Act, 1872 - Section 85
High Courts09 Dec 2015Dismissed
Varun Capital Services Ltd. Vs Rajesh Kumar
Delhi High Court · (2015) 12 DEL CK 0230
Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139, 140
High Courts09 Dec 2015Dismissed
Reliance General Insurance Co. Ltd. Vs Seva Ram and Others
Delhi High Court · (2016) 1 ACC 18 : (2016) 1 AD 483
Motor Vehicles Act, 1988 - Section 145, 147(3), 149, 149(2), 149(2)(a)
High Courts09 Dec 2015Dismissed
Meenu Gupta and Others Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0221
High Courts09 Dec 2015Dismissed
Ashok Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 12 DEL CK 0148
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 363, 376
High Courts09 Dec 2015Disposed Off
Anees and Others Vs State
Delhi High Court · (2016) 1 JCC 407
Criminal Procedure Code, 1973 (CrPC) - Section 173, 273, 299, 428, 82Evidence Act, 1872 - Section 33Penal Code, 1860 (IPC) - Section 174A, 302, 34
High Courts09 Dec 2015
Telefonaktiebolaget L.M. Ericsson Vs Lava International Limited
Delhi High Court · (2016) 226 DLT 342 : (2016) 154 DRJ 59 : (2016) 154 DRJ 434 : (2016) 65 PTC 319
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 1, Order 8 Rule 1, Order 8 Rule 10, 151
High Courts09 Dec 2015Dismissed
VPS Vs PS
Delhi High Court · (2016) 1 AD 589
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 32 Rule 15, Order 32 Rule 7, Order 43 Rule 1(m)Hindu Marriage Act, 1955 - Section 25, 27
High Courts09 Dec 2015Allowed
Oriental Insurance Co. Ltd. Vs Sudhir Kumar Jha and Others
Delhi High Court · (2016) 1 ACC 61
High Courts09 Dec 2015
Anil Kumar and Others Vs Govt. of NCT Delhi
Delhi High Court · (2016) 1 AD 357
Child Marriage Restraint Act, 1929 - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 173, 239, 240, 468Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts08 Dec 2015Dismissed
Adarsh Kumar Puniyani Vs Lajwanti Piplani
Delhi High Court · (2015) 12 DEL CK 0282
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 14 Rule 14, Order 15 Rule 1, Order 15 Rule 15, Order 4 Rule 1Delhi Rent Control Act, 1958 - Section 3(d), 50Evidence Act, 1872 - Section 50, 91, 92
High Courts08 Dec 2015Dismissed
Om Vs The Mangt. of Chhotu Ram Educational Trust
Delhi High Court · (2015) 12 DEL CK 0247
Industrial Disputes Act, 1947 - Section 25, 25(f), 25(h), 25F