High Courts07 Dec 2015Disposed Off
Senge Himalayan Ceramics Vs Shri Ram & Company
Delhi High Court · (2016) 226 DLT 12 : (2016) 1 MIPR 141 : (2016) 65 PTC 193
Copyright Act, 1957 - Section 14
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 11 of 212
High Courts07 Dec 2015Dismissed
National Highway Authority of India (NHAI) Vs Oriental Structural Engineers Private Limited
Delhi High Court · (2015) 12 DEL CK 0216
Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Order 3 Rule 3
High Courts07 Dec 2015Disposed Off
Ravi Pal Vs Daya Shankar Sharma
Delhi High Court · (2016) LLR 302
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 5 Rule 19A, Order 5 Rule 20, Order 5 Rule 5, Order 9 Rule 13Constitution of India, 1950 - Article 226, 227
High Courts07 Dec 2015Dismissed
Delhi Development Authority Vs Jai Bhagwan Gupta
Delhi High Court · (2016) 226 DLT 388
Arbitration and Conciliation Act, 1996 - Section 31(3), 34
High Courts07 Dec 2015Dismissed
Lalta Prasad Vs State
Delhi High Court · (2016) 3 AD 649 : (2015) 225 DLT 513
Criminal Procedure Code, 1973 (CrPC) - Section 164, 293, 428Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 34, 363, 364, 364-A, 365
High Courts07 Dec 2015
Ravi Vs State (NCT of Delhi)
Delhi High Court · (2015) 153 DRJ 586 : (2016) 1 JCC 187
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 300, 304, 307, 309, 320
High Courts07 Dec 2015Dismissed
Rishi Raj Vs Harish Gulati and Others
Delhi High Court · (2015) 12 DEL CK 0183
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, 151Land Acquisition Act, 1894 - Section 12(2), 18Transfer of Property Act, 1882 - Section 5, 6, 6(e)
High Courts07 Dec 2015Allowed
K. Bangaru Naidu and Others Vs Ministry of Home Affairs and Others
Delhi High Court · (2015) 12 DEL CK 0156
High Courts07 Dec 2015Disposed Off
Kumar Saurabh Vs University of Delhi and Others
Delhi High Court · (2015) 12 DEL CK 0152
Constitution of India, 1950 - Article 226
High Courts07 Dec 2015
Pr. Commissioner of Income Tax-06 Vs Matrix Cellular (International) Services P. Ltd.
Delhi High Court · (2015) 12 DEL CK 0146
Income Tax Act, 1961 - Section 260A
High Courts07 Dec 2015Dismissed
Rahul Gandhi and Others Vs Subramanian Swamy and Others
Delhi High Court · (2015) 225 DLT 196 : (2015) 153 DRJ 571
Criminal Procedure Code, 1973 (CrPC) - Section 245, 39, 482Income Tax Act, 1961 - Section 13APenal Code, 1860 (IPC) - Section 120B, 120-B, 403, 406, 420
High Courts07 Dec 2015Dismissed
Municipal Corporation of Delhi Vs Ram Milan
Delhi High Court · (2016) 1 LLJ 144
Constitution of India, 1950 - Article 14, 16, 226, 227, 39(d)Industrial Disputes Act, 1947 - Section 2(ra), 2(s), 25(T), 25(U), 25F
High Courts07 Dec 2015Dismissed
Sachin Sharma Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 12 DEL CK 0110
Constitution of India, 1950 - Article 14Criminal Procedure Code, 1973 (CrPC) - Section 439, 482Maharashtra Control of Organised Crime Act, 1999 - Section 3
High Courts07 Dec 2015Allowed
Renu Gupta Vs University of Delhi and Others
Delhi High Court · (2015) 225 DLT 578
Constitution of India, 1950 - Article 136, 141, 142
High Courts07 Dec 2015Allowed
G.M. Gouzaming Kuki Vs UOI and Others
Delhi High Court · (2016) 226 DLT 25
Border Security Force Act, 1968 - Section 100, 19(b), 21(2), 40Constitution of India, 1950 - Article 14
High Courts07 Dec 2015Dismissed
National Insurance Co. Ltd. Vs Ramesh Kumari and Others
Delhi High Court · (2016) 1 ACC 41
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8, Order 41 Rule 27Motor Vehicles Act, 1988 - Section 149(2), 149(2)(a)(ii)
High Courts07 Dec 2015
Creation for Children International Vs BPI (India) Pvt. Ltd. and Others
Delhi High Court · (2015) 12 DEL CK 0081
High Courts07 Dec 2015Allowed
Brijesh Singh Vs Bhai Mati Dass Co-Operative Urban, T & C Society Ltd.
Delhi High Court · (2015) 12 DEL CK 0001
Delhi Co-operative Societies Act, 1972 - Section 71
High Courts05 Dec 2015
Principal Commissioner of Service Tax Delhi-II Vs Tops Security Ltd.
Delhi High Court · (2015) 225 DLT 681 : (2016) 41 STR 612
Central Excises and Salt Act, 1944 - Section 11 AC, 11 AC(1)(c), 11AC, 35F, 35GFinance Act, 1994 - Section 73, 73(2), 75, 76, 77
High Courts04 Dec 2015Disposed Off
Shahid and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 225 DLT 454
Constitution of India, 1950 - Article 20, 20(3), 22Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 162, 164, 172Evidence Act, 1872 - Section 106, 111, 114, 132, 145