High Courts14 Dec 2015Dismissed
Nawab Ali Vs Rukhsana and Others
Delhi High Court · (2015) 12 DEL CK 0055
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 7 of 212
High Courts14 Dec 2015
Citi Bank Vs Commissioner of Sales Tax
Delhi High Court · (2016) 1 AD 581 : (2016) 88 VST 246
Banking Regulation Act, 1949 - Section 22Delhi Sales Tax Act, 1975 - Section 2(c), 2(c)(i), 2(e), 2(m), 23(6)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13
High Courts14 Dec 2015
Kulbhushan Khosla Vs Commissioner of Income Tax
Delhi High Court · (2015) 12 DEL CK 0005
Income Tax Act, 1961 - Section 143(3), 147, 148, 260A(1)
High Courts11 Dec 2015Dismissed
Pintoo Biswas and Others Vs State
Delhi High Court · (2016) 1 JCC 394
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 106, 8Penal Code, 1860 (IPC) - Section 302
High Courts11 Dec 2015Allowed
Akhilesh Kumar Mishra and Others Vs State (NCT) of Delhi
Delhi High Court · (2015) 12 DEL CK 0270
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 288, 304A, 34
High Courts11 Dec 2015Disposed Off
Dalip Kumar Yadav Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2015) 12 DEL CK 0239
Criminal Procedure Code, 1973 (CrPC) - Section 313, 386Penal Code, 1860 (IPC) - Section 307
High Courts11 Dec 2015Allowed
Rakesh Kapoor and Others Vs State of NCT delhi and Others
Delhi High Court · (2015) 12 DEL CK 0235
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts11 Dec 2015Allowed
Worldfa Exports Pvt. Ltd. Vs United India Insurance Co. Ltd.
Delhi High Court · (2016) 1 ARBLR 110 : (2016) 1 CPJ 98 : (2016) 1 CPJ 8 : (2015) 225 DLT 722 : (2016) 154 DRJ 306
Arbitration and Conciliation Act, 1996 - Section 11(6)Consumer Protection Act, 1986 - Section 2(1)(g)Contract Act, 1872 - Section 15, 16, 19, 19A
High Courts11 Dec 2015Disposed Off
Manish Kumar Vs Chaman Lal and Others
Delhi High Court · (2016) 226 DLT 678
Delhi Rent Control Act, 1958 - Section 14(1)(e)Registration Act, 1908 - Section 17(1)(a)
High Courts11 Dec 2015Disposed Off
YU Televentures Private Limited and Others Vs Telefonaktiebolaget LM Ericsson (PUBL) and Others
Delhi High Court · (2016) 154 DRJ 71 : (2016) 65 PTC 326
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2AContempt of Courts Act, 1971 - Section 11, 12, 19
High Courts11 Dec 2015Disposed Off
Gunvir Singh Saini Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 12 DEL CK 0174
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471
High Courts11 Dec 2015Dismissed
B.R. Sharma Vs Syndicate Bank and Others
Delhi High Court · (2016) 148 FLR 575 : (2016) LLR 128
Payment of Gratuity Act, 1972 - Section 4, 4(6)(b)
High Courts11 Dec 2015Dismissed
IMS Mercantiles Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2016) 226 DLT 139 : (2015) 153 DRJ 637 : (2016) 333 ELT 239
Legal Metrology Act, 2009 - Section 13, 14, 18, 18(1), 2(o)
High Courts11 Dec 2015Allowed
Life Insurance Corp. of India Vs O.P. Dhingra
Delhi High Court · (2015) 153 DRJ 645
High Courts11 Dec 2015Disposed Off
Hari Singh Vs The State of NCT of Delhi
Delhi High Court · (2015) 12 DEL CK 0154
Criminal Procedure Code, 1973 (CrPC) - Section 439, 482, 82, 83Penal Code, 1860 (IPC) - Section 34, 395, 397, 411
High Courts11 Dec 2015Disposed Off
Anti Discrimination Core (ADC) Vs Central Organization ECHS and Others
Delhi High Court · (2016) 226 DLT 32
Constitution of India, 1950 - Article 14, 18, 226
High Courts11 Dec 2015Disposed Off
Jasbir Singh Panja Labana and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2016) 1 JCC 511
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Hindu Marriage Act, 1955 - Section 13(B)(1), 13(B)(2)
High Courts11 Dec 2015Dismissed
Rakesh Kumar Vs Cideas Investment India Pvt. Ltd.
Delhi High Court · (2016) 2 AD 325
Arbitration and Conciliation Act, 1996 - Section 34
High Courts11 Dec 2015Allowed
Dinesh Mahajan and Others Vs State and Others
Delhi High Court · (2015) 12 DEL CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts11 Dec 2015Dismissed
Brands Academy Pvt. Ltd. and Others Vs Rishu Monga and Others
Delhi High Court · (2015) 12 DEL CK 0086
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 23 Rule 3, Order 39 Rule 2AContempt of Courts Act, 1971 - Section 10, 11, 12, 13, 2(b)