High Courts11 Dec 2015
Shri Parasram Industries Pvt. Ltd. Vs Income Tax Officer Ward 8(3) and Others
Delhi High Court · (2015) 12 DEL CK 0082
Income Tax Act, 1961 - Section 133(6), 133A, 143(3), 147, 148
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 8 of 212
High Courts11 Dec 2015Disposed Off
VFS Global Services Private Limited Vs South Delhi Municipal Corporation
Delhi High Court · (2015) 12 DEL CK 0080
Constitution of India, 1950 - Article 14, 226
High Courts11 Dec 2015Allowed
Farha Qureshi Vs State NCT of Delhi and Others
Delhi High Court · (2015) 12 DEL CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 308
High Courts11 Dec 2015Disposed Off
Management Municipal Corp. of Delhi Vs Workmen Thr. General Mazdoor Union
Delhi High Court · (2015) 153 DRJ 650
High Courts11 Dec 2015Disposed Off
Common Cause Vs The Union of India
Delhi High Court · (2015) 153 DRJ 628
Constitution of India, 1950 - Article 19(1)(a), 226Criminal Procedure Code, 1973 (CrPC) - Section 24(1)
High Courts11 Dec 2015
Maruti Suzuki India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2016) 282 CTR 1 : (2016) 381 ITR 117 : (2016) 237 TAXMAN 256
Income Tax Act, 1961 - Section 10(2)(xv), 142(1), 143(2), 143(3), 144-C(1)
High Courts11 Dec 2015Dismissed
Som Nath Vs State
Delhi High Court · (2015) 12 DEL CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304
High Courts10 Dec 2015Allowed
Vidhya Devi Sharma and Others Vs State of NCT Delhi and Others
Delhi High Court · (2015) 12 DEL CK 0232
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts10 Dec 2015Dismissed
Raju Vs State
Delhi High Court · (2016) 1 AD 376
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 122, 376, 399, 511
High Courts10 Dec 2015Dismissed
State Vs Shobha Chhabra
Delhi High Court · (2016) 1 AD 518
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 378(2), 378(3)Penal Code, 1860 (IPC) - Section 406, 498APrevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1)(d), 13(2)
High Courts10 Dec 2015Dismissed
Pr. Commissioner of Income Tax-09 Vs Toll Global Forwarding India Pvt. Ltd.
Delhi High Court · (2016) 283 CTR 346 : (2016) 381 ITR 38 : (2016) 237 TAXMAN 326
Income Tax Act, 1961 - Section 260A, 92CA(3)
High Courts10 Dec 2015Allowed
In Re: Sharp Capital Private Limited and Ors.
Delhi High Court · (2015) 12 DEL CK 0176
High Courts10 Dec 2015Disposed Off
Jai Moal Kurian Vs Central Board of Secondary Education
Delhi High Court · (2015) 12 DEL CK 0151
High Courts10 Dec 2015Dismissed
Union of India Vs Nidhi Builders
Delhi High Court · (2016) 1 ARBLR 212
Arbitration and Conciliation Act, 1996 - Section 34
High Courts10 Dec 2015Allowed
In Re: AAA Medicare Private Limited and Ors.
Delhi High Court · (2015) 12 DEL CK 0136
High Courts10 Dec 2015Allowed
In Re: ASF Insignia SEZ Private Limited and Ors.
Delhi High Court · (2015) 12 DEL CK 0135
High Courts10 Dec 2015
Ascot Estates Pvt. Ltd. Vs Bon Vivant Life Style Pvt. Ltd.
Delhi High Court · (2016) 2 AD 390
Arbitration and Conciliation Act, 1996 - Section 10, 16, 17, 34, 37Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14, Order 43 Rule 43, Order 5 Rule 1Delhi High Court Act, 1966 - Section 5
High Courts10 Dec 2015
Rakesh Kumar Garg and Others Vs Commissioner of Central Excise
Delhi High Court · (2016) 331 ELT 321
Central Excises and Salt Act, 1944 - Section 11AC
High Courts10 Dec 2015Disposed Off
Management of CPWD Vs Abdul Gaffar and Others
Delhi High Court · (2016) 226 DLT 93 : (2015) 153 DRJ 654
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 14, 16, 226, 227Contract Labour (Regulation and Abolition) Act, 1970 - Section 10(1), 18(1)
High Courts10 Dec 2015Allowed
Sameer Saxena and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2016) 3 AD 45
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Information Technology Act, 2000 - Section 66APenal Code, 1860 (IPC) - Section 120-B, 307, 34, 379, 380