High Courts24 Nov 2015Dismissed
Ashok Kumar and Others Vs The Vice Chancellor Rashtirya Sanskrit Sansthan and Others
Delhi High Court · (2015) 11 DEL CK 0236
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 19 of 212
High Courts24 Nov 2015
Classic Engineering Co. and Others Vs The Commissioner of Sales Tax and Others
Delhi High Court · (2016) 3 AD 137 : (2015) 225 DLT 119
Delhi Sales Tax Act, 1975 - Section 14, 14(1), 24, 4(2)(a)(v), 46Delhi Value Added Tax Act, 2004 - Section 56, 81
High Courts24 Nov 2015Dismissed
Varun Bhardwaj Vs State Bank of India and Others
Delhi High Court · (2015) 11 DEL CK 0194
Constitution of India, 1950 - Article 226
High Courts24 Nov 2015
Director of Income Tax and Others Vs Royal Jordanian Airlines and Others
Delhi High Court · (2016) 236 TAXMAN 10
Income Tax Act, 1961 - Section 142(1), 143(2), 143(3), 147, 148
High Courts24 Nov 2015
Mukesh Bhargava and Others Vs Official Liquidator and Others
Delhi High Court · (2015) 11 DEL CK 0158
Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 120B, 405, 406
High Courts24 Nov 2015
Swarn Lata Agarwal and Others Vs Narang Medicine Co.
Delhi High Court · (2015) 225 DLT 503 : (2015) 153 DRJ 600
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Delhi Rent Control Act, 1958 - Section 14, 27, 50Evidence Act, 1872 - Section 116
High Courts24 Nov 2015Dismissed
Kundan Singh Vs The State
Delhi High Court · (2016) 1 CCR 1
Criminal Procedure Code, 1973 (CrPC) - Section 171, 311, 313, 391, 428Evidence Act, 1872 - Section 114, 22A, 22-A, 3, 45-AInformation Technology Act, 2000 - Section 2(c), 79-A
High Courts24 Nov 2015Allowed
Jaswant Alias Kale and Others Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2016) 1 JCC 129
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 307, 34, 392, 397
High Courts24 Nov 2015Dismissed
Mahender Kaushik and Others Vs State of Delhi
Delhi High Court · (2015) 225 DLT 708 : (2016) 1 DMC 50 : (2016) 1 JCC 258
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 34, 498A
High Courts24 Nov 2015
Delhi Transport Corporation Vs Gulab Singh
Delhi High Court · (2016) 148 FLR 369 : (2016) 1 LLJ 471 : (2016) 1 LLN 106 : (2016) LLR 66
Constitution of India, 1950 - Article 136, 226, 227, 41, 43Industrial Disputes Act, 1947 - Section 11-A, 25(b), 25-F
High Courts24 Nov 2015Disposed Off
Uttam Agencies Vs Asstt. Collector and Others
Delhi High Court · (2016) 1 ACC 319
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17, 46Constitution of India, 1950 - Article 226, 227Employees Compensation Act, 1923 - Section 10, 22, 30
High Courts23 Nov 2015Disposed Off
Shankar Vs State of NCT of Delhi
Delhi High Court · (2016) 1 JCC 180
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 307, 324
High Courts23 Nov 2015Partly Allowed
Gaffar Ahmed Vs State
Delhi High Court · (2015) 11 DEL CK 0291
Penal Code, 1860 (IPC) - Section 279, 304A
High Courts23 Nov 2015Dismissed
Saira Hafeez and Others Vs Praveen Rehman and Others
Delhi High Court · (2015) 153 DRJ 335
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 22 Rule 3, Order 7 Rule 11
High Courts23 Nov 2015Dismissed
Khushwant Singh and Others Vs Hindustan Petroleum Corp. Ltd. and Others
Delhi High Court · (2016) 1 BC 68 : (2015) 225 DLT 282
High Courts23 Nov 2015Dismissed
Om Prakash Bhatnagar Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0259
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 3
High Courts23 Nov 2015Dismissed
Bal Kumar Vs State and Others
Delhi High Court · (2015) 11 DEL CK 0239
Evidence Act, 1872 - Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2(y), 49, 7APenal Code, 1860 (IPC) - Section 279, 304-A
High Courts23 Nov 2015
Ravi Karumbaiah Vs State and Others
Delhi High Court · (2015) 11 DEL CK 0227
Criminal Procedure Code, 1973 (CrPC) - Section 169, 173(8), 340, 482Penal Code, 1860 (IPC) - Section 387, 506
High Courts23 Nov 2015Dismissed
Shivom College of Education and Others Vs National Council for Teacher Education and Others
Delhi High Court · (2015) 225 DLT 314
Constitution of India, 1950 - Article 41National Council for Teacher Education Act, 1993 - Section 14, 14(3), 15(3)
High Courts23 Nov 2015Disposed Off
B. Sriram and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 1 JCC 144
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(3), 156, 156(1), 156(3)Penal Code, 1860 (IPC) - Section 120B, 380, 403, 404, 406