COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 21 of 212

High Courts23 Nov 2015Disposed Off

J.P. Singh and Others Vs Central Bureau of Investigation

Delhi High Court · (2016) 1 JCC 20

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 19, 19(3)

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High Courts20 Nov 2015Allowed

Rakesh Kumar Jain Vs Union of India and Others

Delhi High Court · (2015) 11 DEL CK 0249

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High Courts20 Nov 2015Dismissed

Shahjahan and Others Vs State

Delhi High Court · (2016) 226 DLT 60

Criminal Procedure Code, 1973 (CrPC) - Section 161, 428Penal Code, 1860 (IPC) - Section 302, 307, 34, 452

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High Courts20 Nov 2015Disposed Off

Karan Khanna Vs The State (NCT of Delhi) and Others

Delhi High Court · (2015) 11 DEL CK 0225

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A

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High Courts20 Nov 2015Dismissed

Anup Joshi Vs State

Delhi High Court · (2015) 11 DEL CK 0195

Criminal Procedure Code, 1973 (CrPC) - Section 173, 215, 313, 428, 464Evidence Act, 1872 - Section 14, 15, 40, 41, 42Penal Code, 1860 (IPC) - Section 302, 307, 309, 324, 325

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High Courts20 Nov 2015Dismissed

Banyan Tree Holdings (P) Limited Vs Jamshyad Sethna and Others

Delhi High Court · (2015) 225 DLT 288 : (2016) 1 MIPR 156 : (2015) 64 PTC 612

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, Order 7 Rule 11, 10Limitation Act, 1963 - Section 22, 3

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High Courts20 Nov 2015

IFCI Factors Ltd. Vs Maven Industries Ltd. and Others

Delhi High Court · (2015) 225 DLT 32

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 37Evidence Act, 1872 - Section 34Sales of Goods Act, 1930 - Section 41, 42

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High Courts20 Nov 2015

Johnson & Johnson Ltd. Vs Weights & Measures Department and Others

Delhi High Court · (2016) 227 DLT 529

Legal Metrology Act, 2009 - Section 18Standards of Weights and Measures (Enforcement) Act, 1985 - Section 33, 39, 51, 63, 65Standards of Weights and Measures Act, 1976 - Section 39, 63

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High Courts20 Nov 2015Dismissed

Manoj Kumar Yadav Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 11 DEL CK 0148

Constitution of India, 1950 - Article 226, 227

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High Courts20 Nov 2015Disposed Off

Ramesh Chand Verma and Others Vs State and Others

Delhi High Court · (2015) 11 DEL CK 0106

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A

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High Courts20 Nov 2015Dismissed

Jaishree Vs State, Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 11 DEL CK 0081

Criminal Procedure Code, 1973 (CrPC) - Section 164, 437(5), 482Penal Code, 1860 (IPC) - Section 354, 452, 506Protection of Children from Sexual Offences Act, 2012 - Section 12, 8

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High Courts20 Nov 2015Allowed

Ram Lal Yadav Vs State

Delhi High Court · (2015) 11 DEL CK 0008

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Penal Code, 1860 (IPC) - Section 375, 376

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High Courts19 Nov 2015Partly Allowed

Bindu Sehgal Vs UOI and Others

Delhi High Court · (2016) 1 AD 571 : (2015) 225 DLT 17

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High Courts19 Nov 2015

Commissioner of Income Tax Delhi-II Vs Jindal Equipment Leasing & Consultancy Services Ltd.

Delhi High Court · (2015) 11 DEL CK 0287

Income Tax Act, 1961 - Section 260A

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High Courts19 Nov 2015Disposed Off

Shabad Welfare Society Vs Union of India and Others

Delhi High Court · (2015) 11 DEL CK 0282

All India Council for Technical Education Act, 1987 - Section 10, 12, 23, 24, 3

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High Courts19 Nov 2015

Triune Energy Services Private Limited and Others Vs Deputy Commissioner of Income Tax and Others

Delhi High Court · (2016) 237 TAXMAN 230

Income Tax Act, 1961 - Section 170, 32, 32(1), 32(1b), 40A

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High Courts19 Nov 2015Disposed Off

Subhash Vs The State (Govt. of NCT of Delhi)

Delhi High Court · (2016) 1 JCC 271

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, 201, 420, 467, 468

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High Courts19 Nov 2015Allowed

Manoj Kumar Vs The State (NCT) of Delhi and Others

Delhi High Court · (2015) 11 DEL CK 0229

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 1Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 279, 304A, 307, 337

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High Courts19 Nov 2015

Discovery Asia Inc. Vs Assistant Director of Income Tax

Delhi High Court · (2015) 225 DLT 222

Income Tax Act, 1961 - Section 115A(b), 143(3), 147, 148, 28

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High Courts19 Nov 2015Disposed Off

R.K. Tarun Vs Union of India and Others

Delhi High Court · (2015) 225 DLT 339 : (2015) 153 DRJ 561

Constitution of India, 1950 - Article 14Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 14, 15, 2(g), 2(k), 2(l)

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