High Courts17 Nov 2015
Bristol-Myers Squibb Company and Others Vs BPS Reddy and Others
Delhi High Court · (2016) 65 PTC 89
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 39 Rule 4, Order 6 Rule 14-A, Order 6 Rule 17
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 24 of 212
High Courts17 Nov 2015
Tata Sons Limited and Others Vs Aniket Singh
Delhi High Court · (2016) 65 PTC 337
Constitution of India, 1950 - Article 21
High Courts17 Nov 2015Partly Allowed
Kamla Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 11 DEL CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 381, 411
High Courts16 Nov 2015Dismissed
Wimpy International Limited and Others Vs Kalvinder Singh Sandhu and Others
Delhi High Court · (2015) 11 DEL CK 0284
High Courts16 Nov 2015Allowed
Shyam Lal Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0281
Constitution of India, 1950 - Article 226
High Courts16 Nov 2015Allowed
In Re: Bristol Enterprises Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0280
High Courts16 Nov 2015Partly Allowed
Union of India and Others Vs Devi Krishan Sharma
Delhi High Court · (2016) 3 AD 659 : (2015) 225 DLT 67
High Courts16 Nov 2015Dismissed
Rashidullah Khan and Others Vs Government of NCT Delhi
Delhi High Court · (2015) 11 DEL CK 0238
Constitution of India, 1950 - Article 239AAForeign Trade (Development and Regulation) Act, 1992 - Section 5
High Courts16 Nov 2015Allowed
Sunil Kumar Vs State NCT of Delhi and Others
Delhi High Court · (2015) 225 DLT 218
Constitution of India, 1950 - Article 226
High Courts16 Nov 2015Allowed
Ajit Kumar Komath and Others Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0215
High Courts16 Nov 2015
Hamdard National Foundation (India) and Others Vs Abdul Jalil and Others
Delhi High Court · (2015) 11 DEL CK 0157
Copyright Act, 1957 - Section 2(c)Trade Marks Act, 1999 - Section 12(3), 29
High Courts16 Nov 2015Dismissed
Steel Authority of India Limited Vs Indian Council of Arbitration and Others
Delhi High Court · (2015) 225 DLT 348
Arbitration and Conciliation Act, 1996 - Section 11, 11(2), 11(6), 16, 34Constitution of India, 1950 - Article 12, 226, 227, 32
High Courts16 Nov 2015Allowed
Kamal Budhiraja and Others Vs State of NCT Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts16 Nov 2015Disposed Off
S. Soni & Co. Vs New India Assurance Company Ltd. and Others
Delhi High Court · (2015) 11 DEL CK 0113
Insurance Regulatory and Development Authority Act, 1999 - Section 14
High Courts16 Nov 2015
Jute Investment Company Ltd. and Others Vs IDBI Capital Market Services Limited and Others
Delhi High Court · (2015) 224 DLT 727 : (2016) 134 SCL 85
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151Securities and Exchange Board of India Act, 1992 - Section 11A, 11B, 15A, 15T, 15Y
High Courts16 Nov 2015Allowed
In Re: Centurion Infrastructure Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0015
High Courts06 Nov 2015Disposed Off
M/S. ICICI Bank Limited Vs Pranav Mehta & Ors
Delhi High Court · (2015) 11 DEL CK 0296
Code Of Civil Procedure, 1908 — Order 40 Rule 1
High Courts06 Nov 2015Allowed
In Re: Maharanie Traders Private Limited and Ors.
Delhi High Court · (2015) 11 DEL CK 0277
High Courts06 Nov 2015Allowed
Uttam Sucrotech International Private Limited Vs Uttam Sucrotech International Holdings Private Limited
Delhi High Court · (2015) 11 DEL CK 0275
High Courts06 Nov 2015
Motorola Inc. and Others Vs Motorola Auto India Pvt. Ltd. and Others
Delhi High Court · (2015) 64 PTC 600
Evidence Act, 1872 - Section 65BTrade Marks Act, 1999 - Section 29, 29(4), 29(5)