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Delhi High Court judgments, 2015

4,233 judgments · page 26 of 212

High Courts06 Nov 2015

Surinder Kaur Vs Gurmeet Singh and Others

Delhi High Court · (2015) 11 DEL CK 0022

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 14Delhi High Court (Amendment) Act, 2015 - Section 1, 2, 3Delhi High Court Act, 1966 - Section 5, 5(2)
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High Courts06 Nov 2015

Theophilus Vs State

Delhi High Court · (2015) 11 DEL CK 0019

Criminal Procedure Code, 1973 (CrPC) - Section 374, 375, 91Foreigners Act, 1946 - Section 14, 14(a), 14A, 3Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 14(a), 21, 29
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High Courts05 Nov 2015Disposed Off

CBI Vs Dharambir Khattar

Delhi High Court · (2016) 1 AD 158 : (2015) 224 DLT 521

Criminal Procedure Code, 1973 (CrPC) - Section 123, 124, 207, 482, 91Evidence Act, 1872 - Section 123, 124, 162Penal Code, 1860 (IPC) - Section 120B
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High Courts05 Nov 2015Disposed Off

Chandarjeet Kumar Vs State

Delhi High Court · (2016) 1 AD 321

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Evidence Act, 1872 - Section 27
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High Courts05 Nov 2015Disposed Off

Ajat Mittal Vs State

Delhi High Court · (2015) 4 JCC 2793

Criminal Procedure Code, 1973 (CrPC) - Section 190(1)(b), 313, 376, 417, 420Penal Code, 1860 (IPC) - Section 313, 328, 376, 406, 417
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