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Delhi High Court judgments, 2015

4,233 judgments · page 28 of 212

High Courts03 Nov 2015Partly Allowed

Sharvan Jagnani Vs Union of India and Others

Delhi High Court · (2015) 11 DEL CK 0202

Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
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High Courts03 Nov 2015Allowed

Sushil and Others Vs State

Delhi High Court · (2016) 1 AD 171 : (2015) 4 JCC 2785

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 30Penal Code, 1860 (IPC) - Section 302, 34, 394, 397
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High Courts03 Nov 2015Disposed Off

PN Vs SKC

Delhi High Court · (2015) 11 DEL CK 0120

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, 151Hindu Marriage Act, 1955 - Section 13 1(i), 13-B(1), 26
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High Courts03 Nov 2015Dismissed

Manoj Kumar Vs O.P. Joshi

Delhi High Court · (2015) 11 DEL CK 0054

Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378(4)Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
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High Courts02 Nov 2015Disposed Off

Tirath Ram Shah Charitable Trust and Others Vs Sughra Bi

Delhi High Court · (2016) 1 AD 362 : (2015) 225 DLT 666 : (2015) 153 DRJ 611

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 7Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 15, 3(c), 45, 6A, 8
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