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Delhi High Court judgments, 2015

4,233 judgments · page 32 of 212

High Courts28 Oct 2015

Sombir Singh Solanki Vs Manju and Others

Delhi High Court · (2015) 10 DEL CK 0354

Civil Procedure Code, 1908 (CPC) - Order 15 Rule 1, Order 15 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 13, 14, 41, 42, 43
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High Courts28 Oct 2015Dismissed

Bharat Singh Vs UOI and Others

Delhi High Court · (2015) 10 DEL CK 0348

Central Reserve Police Force Act, 1949 - Section 10, 12, 16Criminal Procedure Code, 1973 (CrPC) - Section 200, 201, 202, 203, 204
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High Courts28 Oct 2015Dismissed

Rahul Khanna Vs Union of India and Others

Delhi High Court · (2015) 10 DEL CK 0077

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3(1)Constitution of India, 1950 - Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) - Section 482
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