COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 48 of 212

High Courts01 Oct 2015Dismissed

Vijay Kumar Wadhawan Vs State Govt. of NCT of Delhi and Others

Delhi High Court · (2016) 1 AD 598 : (2015) 4 JCC 2508

Criminal Procedure Code, 1973 (CrPC) - Section 155, 155(2), 155(4), 190, 190(1)Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 146, 287, 323, 338, 339

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High Courts01 Oct 2015Allowed

Madan Lal and Others Vs State NCT of Delhi and Others

Delhi High Court · (2015) 10 AD 715 : (2015) 4 JCC 2531

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120- B, 120-B, 307, 34, 379

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High Courts01 Oct 2015Dismissed

Mehar Chand Sharma Vs Manjeet Singh Kohli and Others

Delhi High Court · (2015) 10 AD 137 : (2015) 234 DLT 449 : (2015) 180 PLR 59

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 4(2)Specific Relief Act, 1963 - Section 19

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High Courts30 Sept 2015Disposed Off

M/S. ICICI Bank Limited Vs Manish

Delhi High Court · (2015) 09 DEL CK 0474

Code Of Civil Procedure, 1908 — Order 40 Rule 1

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High Courts30 Sept 2015Dismissed

Oxford Medical College Hospital & Research Centre Vs Union of India and Others

Delhi High Court · (2015) 09 DEL CK 0470

Indian Medical Council Act, 1956 - Section 10-A

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High Courts30 Sept 2015Dismissed

Deepak Gupta Vs Raghubir Kaur

Delhi High Court · (2015) 2 RCR(Rent) 657

Delhi Rent Control Act, 1958 - Section 14(1)(a)

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High Courts30 Sept 2015Disposed Off

Delhi Development Authority Vs Corporation Bank and Others

Delhi High Court · (2015) 09 DEL CK 0463

Constitution of India, 1950 - Article 226, 227

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High Courts30 Sept 2015

Ashok Alagh Vs Neelam Alagh and Others

Delhi High Court · (2015) 09 DEL CK 0459

Evidence Act, 1872 - Section 114, 57

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High Courts30 Sept 2015Dismissed

Chaman Prakash Vs Union of India and Others

Delhi High Court · (2015) 09 DEL CK 0458

Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5

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High Courts30 Sept 2015Disposed Off

Malla Reddy Institute of Medical Sciences and Others Vs Union of India and Others

Delhi High Court · (2015) 09 DEL CK 0452

Indian Medical Council Act, 1956 - Section 10A, 10-A

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High Courts30 Sept 2015Dismissed

Sarvesh Security Services Pvt. Ltd. Vs Delhi Transport Infrastructure Development Corporation

Delhi High Court · (2015) 09 DEL CK 0349

Constitution of India, 1950 - Article 226, 32

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High Courts30 Sept 2015Dismissed

New India Assurance Co. Ltd. and Others Vs Narender Singh

Delhi High Court · (2015) 09 DEL CK 0288

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High Courts30 Sept 2015Dismissed

Central Bureau of Investigation Vs Sea Shell Marketing Pvt. Ltd. and Others

Delhi High Court · (2015) 09 DEL CK 0280

Delhi Land Revenue Act, 1954 - Section 81Delhi Municipal Corporation Act, 1957 - Section 332, 345A, 467Penal Code, 1860 (IPC) - Section 120-B, 217

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High Courts30 Sept 2015Disposed off

Anand Kumar Vs Emkay Industries

Delhi High Court · (2015) 4 LLJ 353

Constitution of India, 1950 - Article 136, 226, 227, 38, 39(a)Industrial Disputes Act, 1947 - Section 10, 11A, 2(oo), 25F, 25-F

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High Courts30 Sept 2015Dismissed

Rajiv Anhal Vs MCD and Others

Delhi High Court · (2015) 09 DEL CK 0234

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High Courts30 Sept 2015Dismissed

Swami Gurudev Muni Chela Sant Sewa Dass Ji Vs State and Others

Delhi High Court · (2015) 180 PLR 45

Criminal Procedure Code, 1973 (CrPC) - Section 161, 162Evidence Act, 1872 - Section 145, 63Succession Act, 1925 - Section 59, 63

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High Courts30 Sept 2015Dismissed

N.C. Sundar Singh Vs UOI and Others

Delhi High Court · (2015) 09 DEL CK 0223

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High Courts30 Sept 2015

R.P. Mund and Others Vs Union of India and Others

Delhi High Court · (2015) 09 DEL CK 0222

Constitution of India, 1950 - Article 14, 16, 226

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High Courts30 Sept 2015Allowed

Aaley Mohd Iqbal and Others Vs State NCT of Delhi and Others

Delhi High Court · (2015) 09 DEL CK 0220

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 186, 307, 34, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3 (1) (x)

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High Courts30 Sept 2015Dismissed

Kamal Construction Co. Vs Delhi Development Authority

Delhi High Court · (2015) 09 DEL CK 0219

Delhi Development Act, 1957 - Section 53BEvidence Act, 1872 - Section 114

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