COURT ARCHIVE

Delhi High Court judgments, 2015

4,233 judgments · page 4 of 212

High Courts18 Dec 2015Disposed Off

Vijay and Others Vs The State (NCT of Delhi)

Delhi High Court · (2015) 12 DEL CK 0288

Arms Act, 1959 - Section 25, 27, 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 161, 411, 428Evidence Act, 1872 - Section 114, 27

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High Courts18 Dec 2015Disposed Off

Kuldeep Rawat and Others Vs State and Others

Delhi High Court · (2015) 12 DEL CK 0265

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 406, 498A

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High Courts18 Dec 2015Disposed Off

Pardeep Mann Vs State and Others

Delhi High Court · (2015) 12 DEL CK 0264

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 279, 304A, 337

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High Courts18 Dec 2015Disposed Off

Akshat Sood and Others Vs State and Others

Delhi High Court · (2015) 12 DEL CK 0263

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A

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High Courts18 Dec 2015

New India Assurance Co. Ltd. and Others Vs Tarandeep Singh Anand and Others

Delhi High Court · (2015) 12 DEL CK 0262

Motor Vehicles Act, 1988 - Section 181, 3Penal Code, 1860 (IPC) - Section 279, 338

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High Courts18 Dec 2015Disposed Off

Javed Vs Nazrin Parveen and Others

Delhi High Court · (2015) 12 DEL CK 0257

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A

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High Courts18 Dec 2015Disposed Off

Ghan Shyam Kapoor Vs Lt. Governor of Delhi and Others

Delhi High Court · (2016) 1 AD 88

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 445, 446, 447, 448, 70Delhi Police Act, 1978 - Section 46, 47, 48, 50, 51

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High Courts18 Dec 2015Disposed Off

Siddarth Gupta Vs The Delhi Golf Club Limited and Others

Delhi High Court · (2015) 12 DEL CK 0250

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, Order 6 Rule 17

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High Courts18 Dec 2015Dismissed

Balbir Singh Vs State

Delhi High Court · (2016) 1 AD 233

Criminal Procedure Code, 1973 (CrPC) - Section 193, 209, 228, 230, 319Penal Code, 1860 (IPC) - Section 302, 304B, 498A

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High Courts18 Dec 2015

Varghese Cheriyan and Others Vs State (NCT of Delhi) and Others

Delhi High Court · (2016) 1 AD 269

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 320, 482Penal Code, 1860 (IPC) - Section 186, 307, 308, 326, 332Prevention of Damage to Public Property Act, 1984 - Section 3, 4

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High Courts18 Dec 2015

Pr. Commissioner of Income Tax-06 Vs Matchless Glass Services Pvt. Ltd.

Delhi High Court · (2016) 154 DRJ 146 : (2016) 380 ITR 370 : (2016) 237 TAXMAN 195

Income Tax Act, 1961 - Section 132, 142(1), 143(3), 153A, 153C

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High Courts18 Dec 2015Dismissed

Rajesh Kumar Vs State (NCT of DELHI)

Delhi High Court · (2015) 12 DEL CK 0186

Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 300Motor Vehicles Act, 1988 - Section 113, 181, 182, 192(a), 208

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High Courts18 Dec 2015Disposed Off