High Courts23 Dec 2015Disposed Off
Delhi Transport Corporation Vs Jagdish Prashad
Delhi High Court · (2016) 226 DLT 200
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2015
4,233 judgments · page 2 of 212
High Courts23 Dec 2015Dismissed
Mukul Mishra Vs Delhi Electricity Regulatory Commission and Others
Delhi High Court · (2016) 2 AD 539
Criminal Procedure Code, 1973 (CrPC) - Section 345, 346Electricity Act, 2003 - Section 181(2)(s), 42, 42(5), 42(6), 57Penal Code, 1860 (IPC) - Section 193, 228
High Courts23 Dec 2015
Shiv Kumar Wasal & Co. Vs Delhi Development Authority
Delhi High Court · (2016) 154 DRJ 420
Arbitration and Conciliation Act, 1996 - Section 11(6), 23(3)
High Courts23 Dec 2015Allowed
K.P. Kumar and Others Vs UOI and Others
Delhi High Court · (2016) 226 DLT 229
Constitution of India, 1950 - Article 14, 311
High Courts23 Dec 2015Disposed Off
Microsoft Corporation and Others Vs Sujan Kumar and Others
Delhi High Court · (2016) 226 DLT 349 : (2016) 154 DRJ 355
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 3, Order 2 Rule 3, Order 7 Rule 13Court Fees Act, 1870 - Section 17
High Courts23 Dec 2015Allowed
KMS Cargo Services Vs Sky 2C Freight Systems India Pvt. Ltd. and Others
Delhi High Court · (2016) 1 JCC 49
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 313, 320, 320(9), 4(2)Negotiable Instruments Act, 1881 (NI) - Section 138, 147
High Courts23 Dec 2015Allowed
CBI Vs R.K. Yadav and Others
Delhi High Court · (2016) 3 AD 49 : (2016) 226 DLT 506 : (2016) 154 DRJ 252
Constitution of India, 1950 - Article 136, 141, 142, 142(1), 226Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 173, 190, 193Prevention of Corruption Act, 1988 - Section 12, 13, 13(1)(3), 13(1)(d), 13(2)
High Courts23 Dec 2015Disposed Off
Deepak Nijhawan and Others Vs R.N. Abrol
Delhi High Court · (2016) 1 AD 489 : (2016) 226 DLT 188 : (2016) 154 DRJ 333
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Delhi Rent Control Act, 1958 - Section 12(2), 13, 14(1)(a), 15, 15(1)Evidence Act, 1872 - Section 114
High Courts23 Dec 2015Disposed Off
Raj Kumar Jain Vs Vallabhbhai Patel Chest Institute
Delhi High Court · (2015) 12 DEL CK 0039
High Courts23 Dec 2015
C.N.S. Officer''s Guild (Regd.) Vs Chairman, Airport Authority of India and Others
Delhi High Court · (2015) 12 DEL CK 0036
Constitution of India, 1950 - Article 12, 19(1)(c)
High Courts23 Dec 2015Dismissed
Delhi Transport Corporation Vs Shish Pal Singh
Delhi High Court · (2016) 1 LLJ 464
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 33(2)(b)
High Courts23 Dec 2015Disposed Off
Manu Narang and Others Vs The Lt. Governor, Government National Capital Territory of Delhi and Others
Delhi High Court · (2016) 3 AD 640 : (2016) 226 DLT 1
Constitution of India, 1950 - Article 14, 19Stamp Act, 1899 - Section 27, 27(3)
High Courts22 Dec 2015
Commissioner of Income Tax Vs Sharda Sinha
Delhi High Court · (2016) 237 TAXMAN 111
Income Tax Act, 1961 - Section 142(1)
High Courts22 Dec 2015
Anjum Nath Vs British Airways
Delhi High Court · (2016) 226 DLT 306 : (2016) 154 DRJ 218
Contract Act, 1872 - Section 2(a), 2(b), 9Evidence Act, 1872 - Section 101, 102, 114(g)
High Courts22 Dec 2015
Rajendra Singh Vs U.O.I. and Others
Delhi High Court · (2016) 226 DLT 392
Constitution of India, 1950 - Article 311(2)
High Courts22 Dec 2015Dismissed
Meenu Shokeen and Others Vs Director of Education and Others
Delhi High Court · (2015) 12 DEL CK 0261
Constitution of India, 1950 - Article 141
High Courts22 Dec 2015Allowed
Satish Chauhan Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 227 DLT 194 : (2016) 154 DRJ 411
Arms Act, 1959 - Section 25, 26, 27, 28, 29Bombay Prevention of Begging Act, 1959 - Section 11Criminal Procedure Code, 1973 (CrPC) - Section 164, 445, 446, 447, 448
High Courts22 Dec 2015
The Commissioner of Income Tax-LTU and Others Vs Whirlpool of India Ltd.
Delhi High Court · (2016) 283 CTR 273 : (2016) 154 DRJ 442 : (2016) 381 ITR 154 : (2016) 237 TAXMAN 49
Income Tax Act, 1961 - Section 10(2)(xv), 143, 144C, 260A, 37
High Courts22 Dec 2015Disposed Off
Shivani Choudhary and Others Vs State
Delhi High Court · (2015) 12 DEL CK 0139
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 304-B, 34, 498A
High Courts22 Dec 2015Disposed Off
Ramesh Chand and Others Vs C.B.I.
Delhi High Court · (2015) 12 DEL CK 0069
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 161, 311, 313, 428Evidence Act, 1872 - Section 33