High Courts24 Dec 2019Allowed
Ashish Kumar Chauhan & Ors Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0285
COURT ARCHIVE
Delhi High Court judgments, 2019
5,581 judgments · page 3 of 280
High Courts24 Dec 2019Disposed Of
Rattan Singh ( Since Deceased) Thr Lrs & Ors Vs Ram Pyari
Delhi High Court · (2019) 12 DEL CK 0284
Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 6 Rule 17
High Courts24 Dec 2019Disposed Of
Deepak Agnihotri Vs New Delhi Municipal Council
Delhi High Court · (2019) 12 DEL CK 0283
High Courts24 Dec 2019Disposed Of
Mahendar Kumar Vs B.L Saini
Delhi High Court · (2019) 12 DEL CK 0282
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts23 Dec 2019Disposed Of
Conyk Cartrac Private Limited (In Members” Vol. Liqn.) Vs
Delhi High Court · (2019) 12 DEL CK 0425
Companies (Court) Rules, 1959 — Rule 315, 329, 331Companies Act, 1956 — Section 484(1), 485, 493, 497, 497(6), 516
High Courts23 Dec 2019Disposed Of
Pearl Polyvinyl Pvt. Ltd. (In Vol. Liqn.) Vs
Delhi High Court · (2019) 12 DEL CK 0424
Companies (Court) Rules, 1959 — Rule 315, 329, 331Companies Act, 1956 — Section 484(1), 485, 497, 497(6), 516
High Courts23 Dec 2019Disposed Of
Samarth Goyal & Ors Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0423
Indian Penal Code, 1860 — Section 34, 377, 406, 498A
High Courts23 Dec 2019
Starbucks Corporation Vs Jail Cafe And Anr
Delhi High Court · (2019) 12 DEL CK 0422
Trade Marks Act, 1999 — Section 2(1)(zg)
High Courts23 Dec 2019Disposed Of
Indian Oil Corporation Limited Vs Union Of India And Ors.
Delhi High Court · (2019) 12 DEL CK 0421
Constitution Of india, 1950 — Article 226Insolvency And Bankruptcy Code, 2016 — Section 3(31), 14, 60, 60(5), 61
High Courts23 Dec 2019Dismissed
Employees' State Insurance Corporation Vs Dr. Bharti Jain
Delhi High Court · (2019) 12 DEL CK 0420
High Courts23 Dec 2019Dismissed
Apex Chamber Of Commerce And Industry Of Nct Delhi Vs Government Of Nct Of Delhi & Anr
Delhi High Court · (2019) 12 DEL CK 0419
Minimum Wages (Central) Rules, 1950 — Rule 20Minimum Wages Act, 1948 — Section 3
High Courts23 Dec 2019Disposed Of
Jasmeet Kaur Vs Barinder Pal Singh Manchanda & Ors
Delhi High Court · (2019) 12 DEL CK 0418
High Courts23 Dec 2019Disposed Of
Nitin Agarwal Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0417
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts23 Dec 2019Disposed Of
Kuletos Foods Private Limited (In Vol. Liqn.) Vs
Delhi High Court · (2019) 12 DEL CK 0416
Companies (Court) Rules, 1959 — Rule 313, 315, 329, 331Companies Act, 1956 — Section 488, 497, 497(6), 516
High Courts23 Dec 2019Dismissed
Krishna Kumar Rao Vs State Nct Of Delhi
Delhi High Court · (2019) 12 DEL CK 0407
Evidence Act, 1872 — Section 6, 8, 11, 118Indian Penal Code, 1860 — Section174A, 302, 304I, 304B, 498ACode Of Criminal Procedure, 1973 — Section 164, 313
High Courts23 Dec 2019Dismissed
Shadab Vs State Nct Delhi
Delhi High Court · (2019) 12 DEL CK 0406
Indian Penal Code, 1860 — Section 34, 120B, 186, 307, 353, 395, 397Arms Act, 1959 — Section 25, 27
High Courts23 Dec 2019Disposed Of
Rohit Arora Vs North Delhi Municipal Corporation & Ors
Delhi High Court · (2019) 12 DEL CK 0405
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts23 Dec 2019Disposed Of
Jasvinder Singh @ Vicky & Anr Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0404
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 308, 506
High Courts23 Dec 2019Disposed Of
Devender Singh Vs Angoori Devi
Delhi High Court · (2019) 12 DEL CK 0403
Evidence Act, 1872 — Section 165Code Of Criminal Procedure, 1973 — Section 2(y), 125, 125(1), 125(1)(d)Indian Penal Code, 1860 — Section 8
High Courts23 Dec 2019Disposed Of
New Delhi Municipal Council Vs Ajay Kumar
Delhi High Court · (2019) 12 DEL CK 0362