High Courts23 Dec 2019Dismissed
Manjari Bakshi Vs State & Ors
Delhi High Court · (2019) 12 DEL CK 0358
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 156(3), 397, 482
COURT ARCHIVE
Delhi High Court judgments, 2019
5,581 judgments · page 4 of 280
High Courts23 Dec 2019Allowed
Raju Sharma And Anr Vs Union Of India And Ors
Delhi High Court · (2019) 12 DEL CK 0357
Customs Act, 1962 — Section 110, 113, 114, 125, 129DD
High Courts23 Dec 2019Disposed Of
Rajiv Kumar Gupta & Anr Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0281
High Courts23 Dec 2019Disposed Of
Khalid Akhtar Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0280
High Courts23 Dec 2019Disposed Of
Jasbir Singh @ Boby & Ors Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0279
High Courts23 Dec 2019Disposed Of
Mohit Kumar & Anr Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2019) 12 DEL CK 0278
High Courts23 Dec 2019Disposed Of
Susheel Kumar Kharbanda Vs State & Ors
Delhi High Court · (2019) 12 DEL CK 0277
High Courts23 Dec 2019Disposed Of
M/S Icici Bank Limited Vs Naveen Kalkal
Delhi High Court · (2019) 12 DEL CK 0276
Code Of Civil Procedure, 1908 — Order 40 Rule 1, Order 39 Rule 6
High Courts23 Dec 2019Allowed
Mohd. Nasir & Anr Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2019) 12 DEL CK 0275
High Courts23 Dec 2019Allowed
Rinku Vs State (Govt. Of Nct Of Delhi) & Anr
Delhi High Court · (2019) 12 DEL CK 0274
High Courts23 Dec 2019Disposed Of
M/S Icici Bank Limited Vs Nidhi Sharma
Delhi High Court · (2019) 12 DEL CK 0273
Code Of Civil Procedure, 1908 — Order 40 Rule 1, Order 39 Rule 6
High Courts23 Dec 2019Allowed
Prem Kumar Srivastava Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0272
High Courts23 Dec 2019Dismissed
Surender Singh Chadha Vs Subhash Chand Saini
Delhi High Court · (2020) 266 DLT 316 : (2020) 1 AD(Delhi) 654
Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(b), 14(1)(j)Code Of Civil Procedure, 1908 — Section 151
High Courts23 Dec 2019Disposed Of
Jindal Stainless Limited Vs Moorgate Industries India Pvt. Ltd
Delhi High Court · (2020) 266 DLT 484
Arbitration And Conciliation Act, 1996 — Section 9, 17, 21, 23, 23(3), 32, 34Code Of Civil Procedure, 1908 — Section 151Companies Act, 1956 — Section 391, 394
High Courts23 Dec 2019Dismissed
Corruption Against Society Vs Lt. Governer Of Delhi And Ors
Delhi High Court · (2019) 12 DEL CK 0267
High Courts23 Dec 2019Allowed
Vivek Srivastav & Ors Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0266
High Courts23 Dec 2019Disposed Of
Sushil Kumar Verma Vs Jagdish Chandra Pawa
Delhi High Court · (2019) 12 DEL CK 0265
Arbitration And Conciliation Act, 1996 — Section 8
High Courts23 Dec 2019Allowed
State Through Nct Of Delhi Vs Surender Kumar @Pappey & Ors
Delhi High Court · (2020) 266 DLT 638 (DB)
Indian Penal Code, 1860 — Section 34, 109, 363, 376, 506Code Of Criminal Procedure, 1973 — Section 164, 313, 378
High Courts23 Dec 2019Disposed Of
M/S Bajrangbali Printers Vs Ajay Prakash Gupta
Delhi High Court · (2019) 12 DEL CK 0263