High Courts23 Dec 2019

South Delhi Municipal Corporation Vs India Habitat Centre

Delhi High Court · (2019) 12 DEL CK 0262

Delhi Municipal Corporation Act, 1957 — Section 109, 109(2), 169, 169(1), 177, 220, 220(6), 225, 246, 254, 254(1), 255, 255(5), 457Code Of Civil Procedure, 1908 — Section 144Delhi Municipal Corporation (Amendment) Act, 2003 — Section 32
High Courts20 Dec 2019Allowed

Ravinder Singh Vs State

Delhi High Court · (2019) 12 DEL CK 0437

Constitution Of india, 1950 — Article 72, 161Indian Penal Code, 1860 — Section 45, 53, 376, 377, 506Code Of Criminal Procedure, 1973 — Section 432, 433, 433A