High Courts20 Dec 2019Allowed
M/S Safari Digital Education Initiatives Private Limited Vs BPR International School & Anr
Delhi High Court · (2019) 12 DEL CK 0324
Arbitration And Conciliation Act, 1996 — Section 12
COURT ARCHIVE
Delhi High Court judgments, 2019
5,581 judgments · page 7 of 280
High Courts20 Dec 2019Dismissed
Atul Kumar Singh Vs Nitish Kumar & Ors
Delhi High Court · (2019) 12 DEL CK 0323
Code Of Civil Procedure, 1908 — Section 151, Order 16, Order 16 Rule 1, Order 18 Rule 4
High Courts20 Dec 2019Disposed Of
Bala Devi Vs Delhi Development Authority And Ors
Delhi High Court · (2019) 12 DEL CK 0321
High Courts20 Dec 2019Dismissed
National Petroleum Construction Company Vs Deputy Commissioner Of Income Tax, Circle-2(2)(2), International Taxation, New Delhi & Anr
Delhi High Court · (2019) 12 DEL CK 0320
Constitution Of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 44BB, 44RB, 195, 195(1), 197, 197(1), 197(2)Finance Act, 2012 — Section 195
High Courts20 Dec 2019Dismissed
M/S Global Impex Through Its Partner Vs Manager, Celebi Import Shed And Anr
Delhi High Court · (2019) 12 DEL CK 0319
Constitution Of India, 1950 — Article 13Customs Act, 1962 — Section 8, 28, 33, 34, 45, 45(1), 45(2)(b), 49, 63, 111(a), 111(l), 111(m), 114A, 125(1), 141(2), 157, 160(9)Madras Port Trust Act, 1905 — Section 42, 50, 51, 52, 55, 56, 62, 109
High Courts19 Dec 2019Allowed
Dr. Harinder Pal Singh Vs Ministry Of Law And Justice & Anr
Delhi High Court · (2019) 12 DEL CK 0446
Constitution Of india, 1950 — Article 14
High Courts19 Dec 2019Dismissed
Pr. Commissioner Of Income Tax-17 New Delhi Vs Akshay Sobti
Delhi High Court · (2019) 12 DEL CK 0445
Constitution Of india, 1950 — Article 14, 265Income Tax Act, 1961 — Section 54, 54(1), 54EC, 54EC(1), 54F, 139, 139(1), 142(1), 143(3), 260A
High Courts19 Dec 2019Dismissed
State (Govt Of Nct Of Delhi) Vs Vijay @ Polish & Anr
Delhi High Court · (2019) 12 DEL CK 0444
Indian Penal Code, 1860 — Section 34, 392, 397, 411
High Courts19 Dec 2019Disposed Of
Arti Devi Vs Jawaharlal Nehru University
Delhi High Court · (2019) 12 DEL CK 0443
Constitution Of india, 1950 — Article 226
High Courts19 Dec 2019Disposed Of
Manish & Ors Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0442
Indian Penal Code, 1860 — Section 34, 323, 452, 506
High Courts19 Dec 2019Disposed Of
Devender Sharma Vs State & Anr
Delhi High Court · (2019) 12 DEL CK 0441
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts19 Dec 2019Dismissed
Jag Mohan Sharma Vs Gurcharan Kaur & Anr
Delhi High Court · (2019) 12 DEL CK 0400
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts19 Dec 2019Dismissed
Abhay Kumar And Ors Vs Union Of India And Ors
Delhi High Court · (2019) 12 DEL CK 0318
High Courts19 Dec 2019Disposed Of
Sushila Bhatt Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2019) 12 DEL CK 0317
Code Of Criminal Procedure, 1973 — Section 386, 482Indian Penal Code, 1860 — Section 468, 471
High Courts19 Dec 2019Dismissed
Chetan Vs State
Delhi High Court · (2019) 12 DEL CK 0316
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 34, 149
High Courts19 Dec 2019Disposed Of
Dr. Dinesh Kumar Paliwal Vs Union Of India & Ors
Delhi High Court · (2019) 12 DEL CK 0315
Central Civil Service (Pension) Rules, 1972 — Rule 48(A)
High Courts19 Dec 2019Disposed Of
Fsn E-Commerce Ventures Pvt Ltd Vs Loreal S.A & Anr
Delhi High Court · (2019) 12 DEL CK 0314
High Courts19 Dec 2019Allowed
Prabhatm Advertising Pvt. Ltd Vs Bharat Sanchar Nigam Limited
Delhi High Court · (2019) 12 DEL CK 0313
Arbitration And Conciliation Act, 1996 — Section 12
High Courts19 Dec 2019Dismissed
Rohtash (Deceased) Thr Lrs Vs Satbir & Ors
Delhi High Court · (2019) 12 DEL CK 0312
Code Of Civil Procedure, 1908 — Order 23 Rule 1, Order 23 Rule 1(4), Order 7 Rule 9, Order 7 Rule 11, Order 7 Rule 13
High Courts19 Dec 2019
Capital Ventures Pvt. Ltd Vs KRBL Ltd. & Ors
Delhi High Court · (2019) 12 DEL CK 0311