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Delhi High Court judgments, 2019

5,581 judgments · page 6 of 280

High Courts20 Dec 2019Dismissed

Jagjeet Singh Vs Union Of India And Anr

Delhi High Court · (2019) 12 DEL CK 0426

Constitution Of india, 1950 — Article 226Right to Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 11(4), 24, 24(2)Land Acquisition Act, 1894 — Section 4, 6, 31(1), 34
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High Courts20 Dec 2019Disposed Of

Manoj Kumar Vs State

Delhi High Court · (2019) 12 DEL CK 0342

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 6
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High Courts20 Dec 2019Disposed Of

Sachin Jain Vs Serious Fraud Investigation Office

Delhi High Court · (2019) 12 DEL CK 0338

Code Of Criminal Procedure, 1973 — Section 91, 212(6), 439, 482Indian Penal Code, 1860 — Section 34, 120B, 418, 420, 424, 468, 471, 477ACompanies Act, 1956 — Section 211, 279, 297, 299, 301, 302, 628, 629A
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High Courts20 Dec 2019Dismissed

State Vs Vir Pal & Anr

Delhi High Court · (2019) 12 DEL CK 0332

Indian Penal Code, 1860 — Section 34, 302, 411, 460Evidence Act, 1872 — Section 114Code Of Criminal Procedure, 1973 — Section 227
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