High Courts04 Dec 1986Allowed
Pratap Singh Vs The Union of India (UOI) and Others
Delhi High Court · (1987) 31 DLT 67
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 2 of 24
High Courts04 Dec 1986
Markfed Refined Oil and Allied Industries and Others Vs State (Delhi Administration)
Delhi High Court · (1987) 31 DLT 147 : (1987) 12 DRJ 164 : (1987) 1 RCR(Criminal) 629
High Courts03 Dec 1986
Commissioner of Wealth Tax Vs Smt. Illa Dalmia
Delhi High Court · (1987) 59 CTR 283 : (1987) 168 ITR 306
High Courts03 Dec 1986
Subodh Kumar and Others Vs Satya Swarup Singh Bhatti and Another
Delhi High Court · (1987) 32 DLT 212
High Courts01 Dec 1986
Amar Singh Vs State
Delhi High Court · (1987) 1 Crimes 228 : (1987) 31 DLT 64 : (1987) RLR 71
High Courts01 Dec 1986
Lucky Star Estates (I) Pvt. Ltd. Vs Delhi Development Authorities
Delhi High Court · (1987) 12 DRJ 229 : (1987) RLR 147
High Courts01 Dec 1986
Devi Pershad Vs Ghanshyam Dass
Delhi High Court · (1987) 31 DLT 62 : (1987) RLR 82
High Courts28 Nov 1986
Major Benjamin Chacko Vs Maha Singh and Others
Delhi High Court · (1987) 1 ACC 110
High Courts28 Nov 1986
M. Mohan Vs Maheshwari Seth
Delhi High Court · AIR 1987 Delhi 115 : (1987) 32 DLT 135 : (1987) 12 DRJ 190 : (1987) RLR 121
High Courts28 Nov 1986Allowed
Ahuja Radios and others Vs Union of India and others
Delhi High Court · (1987) 14 ECC 157 : (1987) 12 ECR 660 : (1987) 28 ELT 329
High Courts28 Nov 1986
Mangat Singh Surrinder Singh Vs Appellate Assistant Commissioner, Sales Tax, and others
Delhi High Court · (1987) 65 STC 333
High Courts26 Nov 1986Allowed
Tilak Raj Kakkar Vs Shambhu Nath Kakkar and others
Delhi High Court · AIR 1987 Delhi 360
High Courts26 Nov 1986Dismissed
Rattan Lal More Vs Gopal Dass Tandon (deceased by L.Rs..)
Delhi High Court · AIR 1987 Delhi 177
Delhi Rent Control Act, 1958 — Section 14(1)(b), 39
High Courts25 Nov 1986
Zaibunnisa Begum, Bangalore Vs Chief Controller of Imports and Exports and others
Delhi High Court · (1988) 16 ECC 189 : (1988) 33 ELT 66
High Courts25 Nov 1986
Ram Jethmalani Vs The Director, CBI, Spe, CIA-I, New Delhi
Delhi High Court · (1986) 11 DEL CK 0025
High Courts25 Nov 1986
V.W. Bagga Vs Janak Raj Sharma
Delhi High Court · (1987) 12 DRJ 1 : (1986) 2 ILR Delhi 231
High Courts24 Nov 1986
Qamr-Ud-Din and Another Vs Delhi Development Authority and Another
Delhi High Court · (1987) 31 DLT 220
High Courts21 Nov 1986
M.L. Khera Vs The State and another
Delhi High Court · (1988) CriLJ 1658 : (1989) 1 RCR(Criminal) 126