High Courts12 Nov 1986
Pooran Chand Vs Jain Metal Industries
Delhi High Court · (1987) 31 DLT 94 : (1987) RLR 68
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 4 of 24
High Courts12 Nov 1986
S.L. Sehgal Vs Om Parkash Mittal
Delhi High Court · (1987) 31 DLT 349 : (1987) 12 DRJ 207 : (1986) 2 ILR Delhi 254 : (1987) RLR 1
High Courts11 Nov 1986
Dr. R.P. Gupta Vs Inspecting Assistant Commissioner of Income Tax (Assessment), Range XIV, New Delhi, and another
Delhi High Court · (1987) 60 CTR 91 : (1987) 168 ITR 33 : (1987) 32 TAXMAN 275
High Courts11 Nov 1986
Khandani Shafakhana Vs Union of India and others
Delhi High Court · (1989) 175 ITR 408
High Courts11 Nov 1986
Chander Mohan Chawla Vs Babu Lal and Another
Delhi High Court · (1987) 31 DLT 96
High Courts11 Nov 1986
R.P. Gupta Vs Commissioner of Income Tax
Delhi High Court · (1987) 1 Crimes 564 : (1986) ILR Delhi 249
High Courts10 Nov 1986Dismissed
Nihal Chand Agrawal and others Vs Gopal Sahai Bhartia and others
Delhi High Court · AIR 1987 Delhi 206
High Courts10 Nov 1986
Ram Krishan Sharma and Others Vs Union of India and Others
Delhi High Court · (1987) 31 DLT 128
High Courts10 Nov 1986
Sultan Singh Vs Delhi Transport Corporation and Others
Delhi High Court · (1987) 12 DRJ 116 : (1987) 54 FLR 116
High Courts10 Nov 1986Allowed
Talwar Diamonds Vs Union of India and others
Delhi High Court · AIR 1988 Delhi 320 : (1987) 61 CompCas 426 : (1987) 12 ECC 122 : (1987) 12 ECR 814 : (1987) 28 ELT 331
High Courts07 Nov 1986
Paramjit Singh Vs The Union of India and Others
Delhi High Court · (1988) ILR Delhi 417
High Courts07 Nov 1986
Pirji Miraj-Ud-Din Vs The Delhi Wakfboard
Delhi High Court · (1987) 31 DLT 130
High Courts06 Nov 1986Allowed
Smt. Shahina Praveen Vs Mohd. Shakeel, Respondent.
Delhi High Court · AIR 1987 Delhi 210
Criminal Procedure Code, 1973 (CrPC) — Section 107, 125, 151Penal Code, 1860 (IPC) — Section 324, 325, 34
High Courts06 Nov 1986
Jagdish Vs The State
Delhi High Court · (1987) 12 DRJ 136 : (1987) 1 RCR(Criminal) 613
High Courts06 Nov 1986
Mohd. Shakeel Vs Smt. Shaeehna Parveen, and others
Delhi High Court · (1987) CriLJ 1509 : (1987) 1 Crimes 115 : (1987) 31 DLT 171 : (1987) 12 DRJ 127 : (1987) 1 RCR(Criminal) 569
High Courts06 Nov 1986
Renu Chawla Vs State and Others
Delhi High Court · (1987) 12 DRJ 43 : (1987) 1 RCR(Criminal) 365 : (1987) RLR 49
High Courts05 Nov 1986
T.N. Idnani Vs A.D. Khanna
Delhi High Court · AIR 1988 Delhi 66 : (1987) 32 DLT 223 : (1987) 12 DRJ 40 : (1986) 1 ILR Delhi 537 : (1987) RLR 33
High Courts05 Nov 1986
Rajinder Kumar Vs Delhi Administration
Delhi High Court · (1987) 31 DLT 207 : (1987) 12 DRJ 49 : (1986) 1 ILR Delhi 532 : (1987) 1 RCR(Criminal) 313
High Courts05 Nov 1986
Kailash Devi Vs Priti Mandal @ Priti Aggarwal and Another
Delhi High Court · (1987) 12 DRJ 222 : (1986) 2 ILR Delhi 270