COURT ARCHIVE

Delhi High Court judgments, 1986

477 judgments · page 6 of 24

High Courts24 Oct 1986

V.C. Rishi Vs S.L. Saluja and Others

Delhi High Court · (1987) 31 DLT 132

High Courts24 Oct 1986Dismissed

V.K. Gujral Vs Delhi Administration and another

Delhi High Court · (1987) 13 ECC 242 : (1987) 13 ECR 978 : (1987) 31 ELT 876

High Courts23 Oct 1986

Uday Kaushish Vs The Land Acquisition Collector and Others

Delhi High Court · (1987) 31 DLT 181 : (1987) 12 DRJ 167 : (1987) RLR 73

High Courts22 Oct 1986

Subhash Vs The State

Delhi High Court · (1987) 1 Crimes 242 : (1987) 31 DLT 100

High Courts21 Oct 1986

Gulab Preet and Others Vs Tirath Singh

Delhi High Court · (1986) 3 Crimes 649 : (1987) 31 DLT 28 : (1986) 11 DRJ 321 : (1986) 2 ILR Delhi 275

High Courts21 Oct 1986

Satya Wati Vs O.N. Sehgal

Delhi High Court · (1986) ILR Delhi 60

High Courts20 Oct 1986

Oswal Agro Mills Ltd. and Another Vs Union of India (UOI) and Others

Delhi High Court · (1988) 16 ECC 198 : (1988) 33 ELT 70

Constitution of India, 1950 — Article 136

High Courts10 Oct 1986

Deva Nand Vs The State

Delhi High Court · (1987) 1 Crimes 314 : (1987) 31 DLT 184

High Courts09 Oct 1986Allowed

Shaukat Ali Khan Vs Babu Khan

Delhi High Court · AIR 1987 Delhi 158

Foreign Exchange Regulation Act, 1973 — Section 47, 9, 9(1)(a), 9(1)(b)

High Courts09 Oct 1986

Ram Mehar Vs Union of India

Delhi High Court · AIR 1987 Delhi 130

Civil Procedure Code, 1908 (CPC) — Section 10, 151, 94Land Acquisition Act, 1894 — Section 18, 18, 19, 20, 21

High Courts09 Oct 1986

R.S. Arora Vs State

Delhi High Court · (1986) 11 DRJ 314 : (1987) 1 RCR(Criminal) 693

High Courts09 Oct 1986

J.N. Bhaskar Vs Education Officer, Municipal Corporation of Delhi and Others

Delhi High Court · (1986) 2 ARBLR 320 : (1987) 31 DLT 6

High Courts07 Oct 1986Dismissed

Hira Singh (deceased by L.Rs..) Vs Smt. Sahini and others

Delhi High Court · AIR 1987 Delhi 168

Civil Procedure Code, 1908 (CPC) — Section 100Delhi Land Reforms Act, 1954 — Section 185(1)Delhi Land Revenue Act, 1954 — Section 11(1)(a)

High Courts07 Oct 1986Dismissed

Hira Singh through L.R''s Vs Smt. Sahni and Others

Delhi High Court · AIR 1987 Delhi 168

Civil Procedure Code, 1908 (CPC) — Section 100Delhi Land Reforms Act, 1954 — Section 11(1), 185(1), 85Land Acquisition Act, 1894 — Section 10, 18, 18(1), 18(2), 30

High Courts07 Oct 1986

Mukat Behari Vs The State (Delhi Administration)

Delhi High Court · (1987) 1 Crimes 39 : (1987) 31 DLT 84

High Courts06 Oct 1986Dismissed

Umesh Kumar Aggarwal Vs Shashi Kumari

Delhi High Court · AIR 1987 Delhi 235

Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(ia), 28

High Courts06 Oct 1986

Bimla Kapoor Vs Manager, Jain Girls Higher Secondary School and Others

Delhi High Court · (1987) 12 DRJ 112

High Courts06 Oct 1986

Himland Exports (Pvt.) Ltd. Vs Income Tax Appellate Tribunal and others

Delhi High Court · (1987) 59 CTR 54 : (1987) 167 ITR 478 : (1987) 32 TAXMAN 310

High Courts06 Oct 1986

Ashwin Vanaspati Industries Pvt. Ltd. Vs Union of India and Others

Delhi High Court · (1986) ILR Delhi 506

High Courts03 Oct 1986

Pyare Lal and Another Vs Sita Ram Mamgoi and Another

Delhi High Court · (1987) 31 DLT 140 : (1986) 11 DRJ 335 : (1987) 1 RCR(Criminal) 488