COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 5 of 24
Devinder Kumar Jain Vs T.N. Idnani and Others
Delhi High Court · (1987) 12 DRJ 33
Hakim Mohd. Sadaruddin Vs Madan Lal and Others
Delhi High Court · (1987) 31 DLT 257 : (1987) 12 DRJ 131
Sahib Singh Vs Delhi Development Authority and Others
Delhi High Court · (1987) 12 DRJ 170
State (Delhi Administration) Vs Shri Kanth Shastri
Delhi High Court · (1987) CriLJ 1583 : (1987) 31 DLT 52 : (1987) 12 DRJ 140
Ram Dass Chauhan Vs The Administrator, Union Territory of Delhi and others
Delhi High Court · (1987) CriLJ 1223 : (1987) 12 DRJ 66 : (1989) 40 ELT 295 : (1987) 2 RCR(Criminal) 222
State (Delhi Administration) Vs Kanth Shastri
Delhi High Court · (1987) CriLJ 1583 : (1987) 31 DLT 52 : (1987) 12 DRJ 140 : (1987) 1 RCR(Criminal) 611 : (1987) 1 RCR(Criminal) 6112
S. Mohinder Singh Saluja Vs Vanson Shoes
Delhi High Court · (1987) 1 Crimes 57 : (1987) 12 DRJ 119 : (1987) 1 RCR(Criminal) 605
Sudha Vs Mahesh Chand Jhamb
Delhi High Court · AIR 1987 Delhi 174 : (1987) 31 DLT 166 : (1987) 12 DRJ 107
Indo Lowenbrau Breweries Ltd. Vs Padam Singh and Others
Delhi High Court · (1987) 31 DLT 111 : (1987) 12 DRJ 101 : (1986) 1 ILR Delhi 541
Income Tax OFFICER Vs MANAV HITKARI TRUST.
Delhi High Court · (1987) 20 ITD 42 : (1987) 28 TTJ 169
Sham Sunder Lal Vs Delhi Cloth Mills Chemical Works
Delhi High Court · (1987) 54 FLR 9 : (1987) RLR 75
Sat Pal Manchanda Vs M.L. Wadhawan and Others
Delhi High Court · (1987) 1 Crimes 47 : (1987) 31 DLT 4 : (1986) 11 DRJ 324 : (1986) 1 ILR Delhi 469
Hanuman Singh and Another Vs State of Rajasthan
Delhi High Court · (1990) 42 DLT 364 : (1990) 19 DRJ 201
Man Mohan Singh Bhalla Vs H.L. Mehra and Others
Delhi High Court · (1987) 31 DLT 134 : (1987) 12 DRJ 22
Kamala Bakshi and Others Vs Union of India and Another
Delhi High Court · AIR 1987 Delhi 180 : (1987) 12 DRJ 13 : (1987) RLR 51
Bank of India Vs Union of India and others
Delhi High Court · AIR 1987 Delhi 156 : (1987) 66 CTR 126 : (1987) 167 ITR 668
New Rama Motors Vs A.N. Khanna
Delhi High Court · (1987) 31 DLT 3(2)