High Courts01 Oct 1986
Raj Kumar Aggarwal Vs The State
Delhi High Court · (1987) 12 DRJ 62 : (1987) 65 STC 238
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 7 of 24
High Courts30 Sept 1986
Smt. Chand Rani Mehra and others Vs Om Shankar Mehra
Delhi High Court · AIR 1987 Delhi 194
Evidence Act, 1872 — Section 115
High Courts29 Sept 1986
Chiranji Lal and Another Vs Om Parkash Sood
Delhi High Court · (1987) 32 DLT 304 : (1987) 12 DRJ 254 : (1987) RLR 139
High Courts29 Sept 1986
The Century Twenty-one (Pvt.) Ltd. Vs Union of India
Delhi High Court · AIR 1987 Delhi 124 : (1987) 12 DRJ 69 : (1986) 1 ILR Delhi 210
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts24 Sept 1986
Ashok Kumar Arora Vs Smt. Prem Arora
Delhi High Court · AIR 1987 Delhi 255
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 23(1)(d), 24, 28
High Courts24 Sept 1986
Fouress Engineering (India) Pvt. Ltd. Vs Delhi Administration and Others
Delhi High Court · (1986) 30 DLT 420 : (1987) 54 FLR 7 : (1987) 1 LLJ 485
High Courts24 Sept 1986
C.R. Jagannathan and Another Vs Subhash Chandra Kapoor and Others
Delhi High Court · (1986) ILR Delhi 545
High Courts24 Sept 1986
J.L. Jhanb Vs Sheela Devi and Others
Delhi High Court · AIR 1987 Delhi 215 : (1986) 30 DLT 470 : (1986) 11 DRJ 251
High Courts23 Sept 1986
B.S. Tolani Vs Union of India and Others
Delhi High Court · (1987) 31 DLT 195 : (1986) 1 ILR Delhi 555
High Courts22 Sept 1986
Banarsi Dass Vs Union of India and Others
Delhi High Court · (1986) 30 DLT 431 : (1987) 12 DRJ 58
High Courts22 Sept 1986
India Tourism Development Corporation Vs R.S. Khanna and Others
Delhi High Court · (1986) 30 DLT 475
High Courts19 Sept 1986
Ram Nath Chitkara Vs Dewan Chand
Delhi High Court · (1987) 31 DLT 24 : (1986) 11 DRJ 331 : (1986) 2 ILR Delhi 64
High Courts12 Sept 1986
Rishikesh Balkishan Das and Others Vs I.D. Manchanda
Delhi High Court · (1987) 1 Crimes 374 : (1986) ILR Delhi 280
High Courts12 Sept 1986
Rajan Dwivedi Vs M.L. Pareekh
Delhi High Court · (1986) 30 DLT 344 : (1986) RLR 593
High Courts12 Sept 1986
RISHIKESH BALKISHANDAS AND OTHERS Vs I. D. MANCHANDA, Income Tax OFFICER, DIST. II(1), D-BLOCK, NEW DELHI.
Delhi High Court · (1987) 167 ITR 49 : (1987) 34 TAXMAN 305
High Courts12 Sept 1986
Apollo Tyres Limited Vs National Insurance Company Ltd. and Others
Delhi High Court · (1987) 1 ARBLR 45 : (1986) 30 DLT 519 : (1986) 1 ILR Delhi 373
High Courts04 Sept 1986
Imtiaz Ali Vs Nasim Ahmed
Delhi High Court · AIR 1987 Delhi 36 : (1986) 30 DLT 487 : (1986) RLR 632
High Courts02 Sept 1986
Saraswati Industrial Syndicate Ltd. Vs Apollo Tyres Limited
Delhi High Court · (1986) ILR Delhi 382