High Courts01 Sept 1986
J.R. Enterprises and others Vs State Trading Corporation of India Limited
Delhi High Court · AIR 1987 Delhi 188 : (1986) 2 ARBLR 270 : (1990) 69 CompCas 454 : (1986) ILR Delhi 622 : (1986) RLR 583
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 8 of 24
High Courts01 Sept 1986
J.R. Enterprises and Others Vs State Trading Corporation of India Limited
Delhi High Court · AIR 1987 Delhi 188 : (1986) 2 ARBLR 270 : (1990) 69 CompCas 454 : (1986) ILR Delhi 622 : (1986) RLR 583
High Courts29 Aug 1986
Chaman Lal Grover Vs Brij Lal Dhamija and Another
Delhi High Court · (1986) 30 DLT 481 : (1986) 11 DRJ 284 : (1986) 1 ILR Delhi 586 : (1986) RLR 596
High Courts29 Aug 1986
General Sales P. Ltd. and others Vs Gopal Mukherjee, Income Tax Officer, Central Circle VIII, New Delhi and others
Delhi High Court · (1987) 59 CTR 11 : (1987) 166 ITR 77 : (1987) 32 TAXMAN 212
High Courts28 Aug 1986
J.P. Sharma Vs Union of India and Another
Delhi High Court · (1986) ILR Delhi 559
Constitution of India, 1950 — Article 12
High Courts28 Aug 1986
Jagat Prakash Sharma Vs Union of India and others
Delhi High Court · (1987) 1 LLJ 380
High Courts28 Aug 1986
Mrs. Vrinda Anand Vs Dr. (Maj.) Arun Anand
Delhi High Court · AIR 1987 Delhi 120
Army Act, 1950 — Section 28, 90, 90(i)Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 227
High Courts26 Aug 1986
Gursharan Singh Vs Union of India and Others
Delhi High Court · (1986) 3 Crimes 257 : (1986) 30 DLT 422 : (1989) 41 ELT 44 : (1986) 1 ILR Delhi 571 : (1986) 2 RCR(Criminal) 599
High Courts25 Aug 1986
S.C. Singhal Vs Union of India and others
Delhi High Court · (1987) 61 CompCas 282 : (1987) 54 FLR 175 : (1987) 1 LLJ 371
High Courts22 Aug 1986
Surinder Kumar Yadav and Others Vs Suvidya Yadav and Another
Delhi High Court · (1986) 3 Crimes 645 : (1987) 31 DLT 13 : (1986) RLR 619
High Courts22 Aug 1986
Suirnder Kumar Yadav and Others Vs Suvidya Yadav and Another
Delhi High Court · (1987) ILR Delhi 537 : (1987) 1 RCR(Criminal) 125
High Courts21 Aug 1986
Suresh Chander Vohra and Another Vs Union of India and Another
Delhi High Court · (1986) 08 DEL CK 0049
Easements Act, 1882 — Section 52Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5
High Courts21 Aug 1986
Surinder Singh Vs Tejinder Kaur
Delhi High Court · AIR 1987 Delhi 154 : (1987) 12 DRJ 78
High Courts19 Aug 1986
Dewan Daulat Rai Kapur Vs R. Chatha Ram and Another
Delhi High Court · (1986) 30 DLT 364
High Courts19 Aug 1986
The Management, The Co-Operative Store Ltd. Vs Ved Prakash Bhambri
Delhi High Court · (1988) 36 DLT 185
High Courts19 Aug 1986
Shiv Devi Vs Lt. Governor
Delhi High Court · AIR 1987 Delhi 46 : (1986) RLR 557
High Courts19 Aug 1986
Ram Sarup Vs Devi Dayal Bhatia and Others
Delhi High Court · (1986) 3 Crimes 328 : (1986) 30 DLT 414
High Courts18 Aug 1986
Union of India Vs Ajit Singh and Others
Delhi High Court · AIR 1987 Delhi 151 : (1987) 12 DRJ 104
High Courts18 Aug 1986
Ram Lal Vs Harikishan
Delhi High Court · AIR 1988 Delhi 73 : (1986) 30 DLT 426 : (1986) 2 ILR Delhi 69 : (1986) RLR 572