High Courts18 Aug 1986
Essa Brothers Vs Hotel Maurya Palace Seraton and Others
Delhi High Court · (1986) 2 ARBLR 146 : (1986) 30 DLT 441 : (1987) RLR 25
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 9 of 24
High Courts18 Aug 1986
Chakravarthy Vadrevo Vs The Administrator, Union Territory of Delhi and Others
Delhi High Court · (1986) 3 Crimes 624 : (1986) 30 DLT 478
High Courts18 Aug 1986
Kasim Ali Vs M.L. Wadhawan and Another
Delhi High Court · (1986) 3 Crimes 178 : (1986) 30 DLT 331
High Courts18 Aug 1986
Sunil Kumar Vs Delhi Administration and Others
Delhi High Court · (1986) 3 Crimes 332 : (1986) 30 DLT 355 : (1987) 2 RCR(Criminal) 686
High Courts14 Aug 1986
S.P. Jain Vs Delhi Administration and Others
Delhi High Court · (1986) ILR Delhi 577
High Courts14 Aug 1986Allowed
Mrs. Satbir Kaur Vs Administrator, Union Territory of Delhi and Others
Delhi High Court · (1987) 10 ECR 585
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2(f), 3(1)Constitution of India, 1950 — Article 22, 226Customs Act, 1962 — Section 108, 110
High Courts14 Aug 1986
V. Srinivasana Vs Kishore Dev Mukherjee and Another
Delhi High Court · (1986) 3 Crimes 262 : (1986) 30 DLT 378 : (1987) 1 RCR(Criminal) 68 : (1986) RLR 616
High Courts13 Aug 1986
Commissioner of Income Tax Vs Dharam Singh Babek Singh
Delhi High Court · (1986) 08 DEL CK 0014
High Courts12 Aug 1986
Topan Lal Dhar Vs Yash Pal Aggarwal
Delhi High Court · (1986) 30 DLT 301 : (1986) RLR 502
High Courts12 Aug 1986
Asha Rani and Others Vs Harbhajan Singh and Others
Delhi High Court · (1986) 2 ACC 551
High Courts12 Aug 1986
Chandranimehta Vs New Delhi Municipal Committee and Others
Delhi High Court · (1986) ILR Delhi 294 : (1986) LabIC 1497
High Courts12 Aug 1986
Jagjit Singh Vs The State
Delhi High Court · (1987) ILR Delhi 550 : (1987) 1 RCR(Criminal) 10
High Courts12 Aug 1986
Ram Syal and Sons Vs Food Corporation of India
Delhi High Court · (1986) 2 ARBLR 126 : (1986) 30 DLT 393
High Courts08 Aug 1986
Mannu Bhandari Vs Kala Vikas Pictures Pvt. Ltd. and Another
Delhi High Court · AIR 1987 Delhi 13 : (1986) ILR Delhi 191
High Courts08 Aug 1986
Commissioner of Income Tax, Delhi-VI Vs Union Agencies
Delhi High Court · (1987) 59 CTR 16 : (1987) 166 ITR 529 : (1987) 33 TAXMAN 572
High Courts08 Aug 1986
The State Trading Corporation of India Ltd. Vs Panipat Foods Ltd.
Delhi High Court · (1986) 30 DLT 329