High Courts13 Jan 1986
The Punjab Paint Colour and Varnish Works Vs Union of India (UOI)
Delhi High Court · (1986) 1 ARBLR 216 : (1986) 29 DLT 269
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 24 of 24
High Courts13 Jan 1986
Sohan Lal Vs Krishan Chander Ramesh Chander and Bros. and Others
Delhi High Court · (1986) 2 ARBLR 261 : (1986) ILR Delhi 346
High Courts13 Jan 1986
Sadhu Ram and others Vs Kishan Kumar
Delhi High Court · (1987) 2 RCR(Criminal) 611
High Courts13 Jan 1986
Commissioner of Income Tax Vs Ram Lal Manohar Lal
Delhi High Court · (1986) 26 TAXMAN 231
High Courts13 Jan 1986
Anant Kumari Vs Prem Pal Chatrath and Another
Delhi High Court · (1986) 29 DLT 255
High Courts10 Jan 1986
Rajinder Singh Vs Gaon Sabha, Kadipur and Others
Delhi High Court · (1987) 31 DLT 176
High Courts09 Jan 1986
Bidhan Chandra Sinha Vs Sushmita Sinha and Another
Delhi High Court · AIR 1986 Delhi 387 : (1986) ILR Delhi 392
High Courts08 Jan 1986
Mahinder Singh Vs Manju and Others
Delhi High Court · (1986) 2 ACC 24 : (1986) ACJ 446
High Courts07 Jan 1986
Madan Lal Chauhan Vs State
Delhi High Court · (1986) 1 Crimes 452 : (1986) ILR Delhi 609 : (1986) RLR 151
High Courts03 Jan 1986
Bharat Steel Tubes Limited Vs Ram Piari Setm
Delhi High Court · AIR 1986 Delhi 232 : (1986) 29 DLT 514 : (1986) 1 ILR Delhi 247 : (1986) RLR 166
High Courts03 Jan 1986
Delhi Cloth and General Mills Co. Ltd. Vs Addl. Commissioner of Income Tax
Delhi High Court · (1986) 51 CTR 228 : (1986) 160 ITR 857 : (1986) 26 TAXMAN 281
High Courts02 Jan 1986
Commissioner of Income Tax, Delhi (Central-I) Vs Raunaq International Ltd.
Delhi High Court · (1986) 51 CTR 144 : (1986) 158 ITR 701 : (1986) RLR 155(2) : (1986) 26 TAXMAN 658
High Courts02 Jan 1986
Vrinda Anand Vs Arun Anand and Others
Delhi High Court · AIR 1987 Delhi 97 : (1986) 2 ARBLR 5 : (1986) 30 DLT 32 : (1986) RLR 144
High Courts02 Jan 1986
Nath Bros. Exim International Ltd. Vs Chief Controller
Delhi High Court · (1989) 42 ELT 528
High Courts02 Jan 1986
Commissioner of Income Tax Vs Raunaq International Ltd.
Delhi High Court · (1986) RLR 155