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Delhi High Court judgments, 1986

477 judgments · page 22 of 24

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High Courts31 Jan 1986

Moina Khosla Vs Amardeep Singh Khosla

Delhi High Court · AIR 1986 Delhi 399 : (1986) 10 DRJ 286 : (1986) 2 ILR Delhi 659

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High Courts31 Jan 1986

Shiv Kumar Mishra Vs Union of India

Delhi High Court · (1986) 2 Crimes 153 : (1986) 10 DRJ 265 : (1986) 1 RCR(Criminal) 582

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High Courts31 Jan 1986

State Vs Meena Kumari

Delhi High Court · (1986) 2 Crimes 630 : (1986) 2 RCR(Criminal) 529 : (1986) RLR 319

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High Courts30 Jan 1986

Nasib Kaur and Others Vs Balbir Singh and Others

Delhi High Court · (1986) 1 ACC 541 : (1987) ACJ 366 : (1986) 10 DRJ 263 : (1986) RLR 403

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High Courts30 Jan 1986

Inder Raj Malik and Others Vs Sunita Malik

Delhi High Court · (1986) CriLJ 1510 : (1986) 2 Crimes 435 : (1986) 2 ILR Delhi 179 : (1986) 2 RCR(Criminal) 592 : (1986) RLR 220

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High Courts30 Jan 1986

Krishna Kumari and Others Vs Bhola Ram and Others

Delhi High Court · (1986) 1 ACC 555 : (1986) 10 DRJ 184

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High Courts30 Jan 1986

Pal Singh Vs Sunder Singh

Delhi High Court · (1986) 29 DLT 385 : (1986) 10 DRJ 258

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High Courts29 Jan 1986

Smt. Rajshuri Vs Commissioner of Wealth Tax

Delhi High Court · (1986) 53 CTR 256 : (1987) 163 ITR 473 : (1987) 30 TAXMAN 274

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High Courts29 Jan 1986

Ravinder Pal Singh Vs State

Delhi High Court · (1986) 2 Crimes 183 : (1986) 10 DRJ 300 : (1986) 1 RCR(Criminal) 574

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High Courts29 Jan 1986

Anil Bhardwaj Vs Nirmlesh Bhardwaj

Delhi High Court · AIR 1987 Delhi 111 : (1986) ILR Delhi 383

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High Courts28 Jan 1986

State (Delhi Administration) Vs Ramesh Chand

Delhi High Court · (1986) 29 DLT 483 : (1986) 1 ILR Delhi 408

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High Courts27 Jan 1986

Subash Rani and Others Vs D.T.C.

Delhi High Court · (1986) 1 ACC 495

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High Courts27 Jan 1986

Niranjan Kumar Mittal Vs Promod Kumar Mittal

Delhi High Court · (1986) 1 ARBLR 413 : (1986) 29 DLT 363 : (1986) 10 DRJ 280

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High Courts27 Jan 1986

Pooran Chand Vs State and Ram Asrey

Delhi High Court · (1986) 3 Crimes 50 : (1986) 10 DRJ 192

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High Courts27 Jan 1986

Subash Rani etc. Vs Delhi Transport Corporation etc.

Delhi High Court · (1987) ACJ 66 : (1986) 10 DRJ 256 : (1986) RLR 406

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High Courts24 Jan 1986

Narbada Devi Vs Administrator, Union Territory of Delhi and Others

Delhi High Court · (1986) 29 DLT 291

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High Courts24 Jan 1986

Ram Anand Vs Gurdial Chand and Others

Delhi High Court · (1986) 29 DLT 495

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High Courts24 Jan 1986

Ratan Ghosh Vs Union of India and others

Delhi High Court · (1987) 1 RCR(Criminal) 2

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High Courts24 Jan 1986

Ardn Kumar Tandon Vs Union of India and Others

Delhi High Court · (1986) ILR Delhi 640

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High Courts23 Jan 1986

Bal Krishan Sita Ram Pandit Vs State

Delhi High Court · (1987) CriLJ 479 : (1986) 29 DLT 394 : (1986) 10 DRJ 195

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