High Courts23 Jan 1986
Tejwant Kaur and Others Vs State Bank of India
Delhi High Court · (1986) 10 DRJ 239
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 23 of 24
High Courts23 Jan 1986
Commissioner of Welth Tax Vs R.N. Goyal
Delhi High Court · (1986) 51 CTR 226 : (1986) 160 ITR 901 : (1986) 26 TAXMAN 293
High Courts23 Jan 1986
Commissioner of Wealth Tax Vs M. N. Soi and Sons
Delhi High Court · (1986) 51 CTR 227
High Courts23 Jan 1986
COMMISSIONER OF WEALTH TAX Vs M. N. SOI and SONS.
Delhi High Court · (1986) 51 CTR 227
High Courts23 Jan 1986
P.P. Prabhakar Vs Secretary, Government of India
Delhi High Court · (1986) 2 Crimes 570 : (1986) 29 DLT 248
High Courts22 Jan 1986
Mantha Devi Vs Gopal Singh
Delhi High Court · (1986) 1 ACC 462 : (1986) ACJ 1099 : (1986) 29 DLT 525
High Courts22 Jan 1986
Kuli Ram Vs State
Delhi High Court · (1986) 2 Crimes 417 : (1986) 29 DLT 425 : (1986) 10 DRJ 314
High Courts22 Jan 1986
The Chartered Bank Vs Indo-Swiss Circuits (P) Ltd. and Others
Delhi High Court · (1986) ILR Delhi 399
High Courts22 Jan 1986
Sir Shankar Lal Foundation Vs Commissioner of Wealth Tax
Delhi High Court · (1987) 59 CTR 145 : (1987) 168 ITR 140
High Courts22 Jan 1986
Kalu Sing Vs Union of India and Others
Delhi High Court · (1986) ILR Delhi 488
High Courts22 Jan 1986
Commissioner of Wealth Tax Vs S.K. Dass
Delhi High Court · (1986) 51 CTR 232 : (1986) 161 ITR 292
High Courts22 Jan 1986
Commissioner of Income Tax Vs A.R. Khanna
Delhi High Court · (1986) 01 DEL CK 0002
High Courts21 Jan 1986Allowed
Sri Ram Manchanda Vs Union of India (UOI)
Delhi High Court · (1986) 1 ARBLR 218 : (1986) 29 DLT 294
High Courts21 Jan 1986
G.N. Dalmia Vs Commissioner of Wealth Tax, Delhi III
Delhi High Court · (1986) 53 CTR 258 : (1986) 161 ITR 688 : (1987) 30 TAXMAN 271
High Courts21 Jan 1986
Rajesh Monga Vs Union of India and Others
Delhi High Court · (1986) 30 DLT 16 : (1986) 1 ILR Delhi 600 : (1986) 1 RCR(Criminal) 419 : (1986) RLR 158
High Courts20 Jan 1986Allowed
Agya Kaur and Others Vs M.C.D. (Now D.T.C.)
Delhi High Court · (1986) 1 ACC 252 : (1987) ACJ 648 : (1986) 29 DLT 187
High Courts15 Jan 1986
Nanney Khan Vs State
Delhi High Court · (1986) 10 DRJ 208 : (1986) 2 ILR Delhi 8
High Courts13 Jan 1986
Ram Lal and Others Vs Parvinder Singh and Others
Delhi High Court · (1986) 10 DRJ 188