High Courts14 Feb 1986
Sneh Lata Vs V.K. Mittal and Others
Delhi High Court · (1986) 29 DLT 298 : (1986) RLR 209
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 21 of 24
High Courts13 Feb 1986
S.K. Gambhir Vs T.R. Pahwa and Others
Delhi High Court · (1986) ILR Delhi 635(2)
High Courts13 Feb 1986
Anju Bhargava Vs Rajesh Bhargava
Delhi High Court · (1986) ILR Delhi 355 : (1986) RLR 354
High Courts13 Feb 1986
Gill and Co. and Others Vs Bimla Kumari Jolly
Delhi High Court · (1986) 11 DRJ 228 : (1986) RLR 370
High Courts13 Feb 1986
Harbans Lal Khetrapal and Others Vs Balbir Singh and Another
Delhi High Court · (1986) 30 DLT 66
High Courts12 Feb 1986
Sh. Sushil Kumar Verma Vs Smt. Usha
Delhi High Court · AIR 1987 Delhi 86
Hindu Marriage Act, 1955 — Section 12, 13(1)(ia)
High Courts12 Feb 1986
Manju Grover Vs State
Delhi High Court · (1986) 30 DLT 270 : (1986) 10 DRJ 339 : (1986) 2 ILR Delhi 475 : (1986) 2 RCR(Criminal) 587 : (1986) RLR 275
High Courts12 Feb 1986
Narndhari Body Builders Vs Raj Kumari and Others
Delhi High Court · (1986) 29 DLT 505 : (1986) 10 DRJ 345
High Courts11 Feb 1986
Surana Commercial Company Vs Food Corporation of India
Delhi High Court · (1986) 1 ARBLR 214 : (1986) 29 DLT 376
High Courts11 Feb 1986
E.R. Squibb and Sons Inc. Vs Curewel India Limited
Delhi High Court · AIR 1987 Delhi 197 : (1986) ILR Delhi 362
High Courts10 Feb 1986
Om Parkash Vs State
Delhi High Court · (1986) 2 Crimes 628 : (1986) 29 DLT 370
High Courts07 Feb 1986
Nirmal Kapoor Vs Sushila Devi Jain and Others
Delhi High Court · (1986) 10 DRJ 323
High Courts07 Feb 1986
Jagdish Parshad and Others Vs Ram Kumar Goyal and Others
Delhi High Court · (1988) ILR Delhi 184
High Courts06 Feb 1986
Robert Lendi Vs K.K. Dwivedi and Others
Delhi High Court · (1986) 1 Crimes 616 : (1986) 29 DLT 383 : (1986) 10 DRJ 297 : (1986) 1 RCR(Criminal) 576
High Courts06 Feb 1986
Delhi Administration Vs Satish Chand Sharma
Delhi High Court · (1986) 10 DRJ 306 : (1987) 2 RCR(Criminal) 254
High Courts05 Feb 1986
Madan Lal Vs State
Delhi High Court · (1986) 30 DLT 83 : (1986) 10 DRJ 282 : (1986) 1 RCR(Criminal) 569
High Courts03 Feb 1986
Kamalanand Vs Union of India and Others
Delhi High Court · (1986) ILR Delhi 63 : (1986) LabIC 1858
Constitution of India, 1950 — Article 14
High Courts03 Feb 1986
Parvati and Others Vs Anand Parkash alias Nand Lal
Delhi High Court · AIR 1987 Delhi 90 : (1986) 10 DRJ 350 : (1986) 2 ILR Delhi 369
High Courts31 Jan 1986
lmtiazi Begum Vs Shams-ud-Din
Delhi High Court · (1986) 10 DRJ 274 : (1986) RLR 457