High Courts28 Feb 1986
Kamla Devi and Others Vs Satya Parkash Goel and Others
Delhi High Court · (1987) 33 DLT 151 : (1988) 14 DRJ 237 : (1986) RLR 391
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 19 of 24
High Courts28 Feb 1986
Commissioner of Sales Tax Vs Bharat Electrical Equipment Corporation
Delhi High Court · (1987) 66 STC 106
High Courts28 Feb 1986
Commissioner of Sales Tax, New Delhi Vs Benson Industries
Delhi High Court · (1987) ILR Delhi 430 : (1986) 62 STC 348
High Courts28 Feb 1986
Surnedar Kumar Gupta and Others Vs H.L. Sehgal
Delhi High Court · (1986) 11 DRJ 178
High Courts27 Feb 1986
Satya Narain Aggarwal Vs Union of India and others
Delhi High Court · (1986) CriLJ 1290 : (1986) 11 DRJ 7 : (1986) 2 RCR(Criminal) 366
High Courts27 Feb 1986
Plycast (Delhi) P. Ltd. Vs Income Tax Officer, Company Circle XIII, New Delhi, and others.
Delhi High Court · (1986) 52 CTR 298 : (1986) 159 ITR 750 : (1986) RLR 307 : (1986) 28 TAXMAN 57
High Courts27 Feb 1986
M.S. Mathur Vs Municipal Corporation Delhi and Others
Delhi High Court · (1986) 10 DRJ 327
High Courts27 Feb 1986
S.M. Murray Vs Fenner (India) Ltd.
Delhi High Court · AIR 1986 Delhi 427 : (1986) 11 DRJ 12
High Courts26 Feb 1986
Harbhajan Singh Bhalla (deceased) through L/Rs. Vs Dhara Singh and Others
Delhi High Court · (1986) 2 ACC 1 : (1987) ACJ 537
High Courts26 Feb 1986
Inder Singh Malik Vs State and Others
Delhi High Court · (1986) 3 Crimes 191 : (1986) 30 DLT 92 : (1986) 10 DRJ 317 : (1986) 2 ILR Delhi 350 : (1986) RLR 244
High Courts26 Feb 1986
Banwari Lal Vs The State
Delhi High Court · (1986) 2 Crimes 37 : (1986) 30 DLT 28
High Courts26 Feb 1986
Umesh Kumar Modi Vs K.S. Sahni, Income Tax Officer, Central Circle X, New Delhi, and another
Delhi High Court · (1986) 52 CTR 302 : (1986) 159 ITR 597 : (1986) 29 TAXMAN 353
High Courts25 Feb 1986
Santram Vs Joginder Singh and Others
Delhi High Court · (1987) ILR Delhi 575 : (1986) RLR 250
High Courts25 Feb 1986
Raj Rani Vs Gian Chand
Delhi High Court · (1986) 11 DRJ 82 : (1986) 2 ILR Delhi 613 : (1986) RLR 284
High Courts25 Feb 1986
Commissioner of Income Tax Vs M.R. Gupta Industries
Delhi High Court · (1986) 02 DEL CK 0030
High Courts25 Feb 1986
Om Parkash Vs Kanshi Nath Sham Lal and Others
Delhi High Court · AIR 1987 Delhi 1 : (1986) 11 DRJ 256
High Courts24 Feb 1986
Commissioner of Income Tax Vs Anchor Pressing Pvt. Ltd
Delhi High Court · (1986) 53 CTR 25 : (1986) 160 ITR 597 : (1986) 29 TAXMAN 193