High Courts07 Mar 1986Dismissed
Simplicity Engineers Vs Commissioner, Sales Tax, New Delhi
Delhi High Court · (1986) 7 ECR 284 : (1986) 62 STC 267
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 18 of 24
High Courts07 Mar 1986Dismissed
Birla Cotton Spg. and Wvg. Mills Limited and another Vs Collector of Central Excise and Customs, New Delhi and others
Delhi High Court · (1988) 15 ECC 441 : (1988) 16 ECR 469 : (1988) 33 ELT 41
High Courts06 Mar 1986Allowed
Smt. Madhu Bala and others Vs Arun Khanna
Delhi High Court · AIR 1987 Delhi 81
Criminal Procedure Code, 1973 (CrPC) — Section 7Guardians and Wards Act, 1890 — Section 25, 2b, 4, 4(2), 4(3)Hindu Minority and Guardianship Act, 1956 — Section 2, 6, 8
High Courts06 Mar 1986
Prabhati Vs Lal Chand etc.
Delhi High Court · (1986) 1 ACC 531 : (1987) ACJ 506 : (1986) 29 DLT 373 : (1986) 11 DRJ 211
High Courts06 Mar 1986
Union of India and Others Vs N.N. Srivastava
Delhi High Court · (1986) 30 DLT 89 : (1986) 11 DRJ 213
High Courts06 Mar 1986
Indian Institute of Islamic Studies Vs Delhi Administration and others
Delhi High Court · (1986) 2 LLJ 480
High Courts05 Mar 1986
J.R.D. Tata Vs Payal Kumar and Another
Delhi High Court · (1987) CriLJ 447 : (1986) 2 Crimes 449 : (1986) 11 DRJ 49
High Courts05 Mar 1986
Pritam Kaur and Others Vs Peara Singh and Others
Delhi High Court · (1987) ACJ 217 : (1986) 29 DLT 510
High Courts05 Mar 1986
Tax Recovery Officer XVI, New Delhi, and others Vs Punjab and Sind Bank and others
Delhi High Court · (1986) 53 CTR 82 : (1986) 161 ITR 220
High Courts04 Mar 1986Disposed Off
Amarjit Singh Vs Punjab National Bank and others
Delhi High Court · (1987) 61 CompCas 153 : (1987) 54 FLR 261 : (1986) 2 LLJ 354
Banking Regulation Act, 1949 — Section 10, 3, 33(1), 36AA, 4Companies Act, 1956 — Section 10, 11, 12, 120B, 19Constitution of India, 1950 — Article 226
High Courts04 Mar 1986Allowed
D.P. Singh Kapur Vs Union of India (UOI) and Others
Delhi High Court · AIR 1986 Delhi 416
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 9
High Courts04 Mar 1986
Chaman Lal Bakshi Vs Indian Oil Corporation Ltd. and Another
Delhi High Court · (1986) 11 DRJ 181 : (1986) 2 LLJ 461
High Courts03 Mar 1986
M/s. Indraprastha Ice and Cold Storage Ltd., New Delhi Vs The Union of India and others
Delhi High Court · AIR 1987 Delhi 171
Delhi Rent Control Act, 1958 — Section 14Land Acquisition Act, 1894 — Section 18, 4
High Courts03 Mar 1986
Prem Nath Sarvan Vs Prem Lata Sarvan
Delhi High Court · AIR 1988 Delhi 50 : (1987) 12 DRJ 45 : (1986) 2 ILR Delhi 344 : (1987) 1 RCR(Criminal) 362
High Courts28 Feb 1986
Shri Dev Uttam Vs R.N. Mehrotra
Delhi High Court · (1986) 52 FLR 386 : (1993) 3 LLJ 430
Industrial Disputes Act, 1947 — Section 15
High Courts28 Feb 1986
Jai Kishan and Another Vs Balbir Singh and Another
Delhi High Court · (1986) 10 DRJ 331