High Courts24 Feb 1986
Uday Kaushish Vs Land Acquisition Collector and Others
Delhi High Court · (1987) 12 DRJ 308
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 20 of 24
High Courts24 Feb 1986
Ghasi Ram and Another Vs Harnam Singh
Delhi High Court · (1986) 29 DLT 502 : (1986) 11 DRJ 216
High Courts21 Feb 1986
Jai Prakash Associates (P) Ltd. Vs State
Delhi High Court · (1986) 29 DLT 521 : (1986) 1 ILR Delhi 405 : (1986) 2 RCR(Criminal) 510 : (1986) RLR 248
High Courts21 Feb 1986
S.K. Singh Vs Governor, Union Territory of Delhi and Others Air Force Central School Vs The Directorate of Education, Delhi Administration and Others
Delhi High Court · (1987) ILR Delhi 591
Constitution of India, 1950 — Article 12Delhi School Education Act, 1973 — Section 8(2)Delhi School Education Rules, 1973 — Rule 105
High Courts21 Feb 1986
Lakshman T. Advani Vs Union of India and Others
Delhi High Court · (1986) 3 Crimes 197 : (1986) 30 DLT 40 : (1986) 10 DRJ 303 : (1986) 1 RCR(Criminal) 571 : (1986) RLR 229
High Courts21 Feb 1986
Kehar Singh and another Vs The State and others
Delhi High Court · (1987) CriLJ 291 : (1986) 29 DLT 399 : (1986) 11 DRJ 23
High Courts21 Feb 1986
Krishan Lal Vs Nitu alias Asha
Delhi High Court · AIR 1986 Delhi 460 : (1986) 11 DRJ 290
High Courts20 Feb 1986
Sehgal Industrial Works Vs Tru-Temp Industries and Others
Delhi High Court · (1986) 11 DRJ 71 : (1986) RLR 263
High Courts19 Feb 1986
Jai Narain N. Sadh Shadwara Vs Pan American World Airways and Others
Delhi High Court · (1986) 30 DLT 497
High Courts18 Feb 1986
R.K. Bhatnagar Vs Sushila Bhargava and Another
Delhi High Court · AIR 1987 Delhi 363 : (1986) 29 DLT 473 : (1986) RLR 232
High Courts18 Feb 1986
S.K. Seigell Vs Rakesh Seigell and Another
Delhi High Court · (1986) 2 ARBLR 129 : (1986) 30 DLT 152
High Courts17 Feb 1986
H.P.S. Chawla Vs The State
Delhi High Court · (1986) ILR Delhi 169 : (1986) RLR 213
High Courts17 Feb 1986
Shaukat Bano Vs Uttar Pradesh Co-operative Federation Ltd.
Delhi High Court · (1986) 11 DRJ 58
High Courts16 Feb 1986
Bimla Rani Vs Union of India and Others
Delhi High Court · (1988) ILR Delhi 60
High Courts14 Feb 1986
Savitri Balchandani Vs Mulchand Balchandani
Delhi High Court · AIR 1987 Delhi 52 : (1986) 11 DRJ 297
High Courts14 Feb 1986
State Vs Dinesh Kumar
Delhi High Court · (1986) CriLJ 1527 : (1986) 11 DRJ 1 : (1986) 2 RCR(Criminal) 476