High Courts08 Aug 1986
K.M. Sebastian and Others Vs Union of India and Others
Delhi High Court · (1986) 30 DLT 410
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 10 of 24
High Courts07 Aug 1986
Om Parkash Vs State
Delhi High Court · (1986) 30 DLT 311 : (1986) 11 DRJ 155 : (1987) 1 RCR(Criminal) 83
High Courts05 Aug 1986
Manohar Lal Vs Narain Dass and Another
Delhi High Court · AIR 1987 Delhi 226 : (1986) 30 DLT 454 : (1987) RLR 16
High Courts05 Aug 1986
Commissioner of Income Tax Vs Rattan Chand Sood and other
Delhi High Court · (1986) 57 CTR 40 : (1987) 166 ITR 497 : (1987) 33 TAXMAN 224
High Courts04 Aug 1986
Kapil Kumar Nigam Vs Kaniz Fatima
Delhi High Court · (1987) 32 DLT 18 : (1986) RLR 496
High Courts04 Aug 1986
Ujagar Singh Kakkar Vs Chander Mohan and Others
Delhi High Court · (1987) 31 DLT 108 : (1987) 12 DRJ 124
High Courts04 Aug 1986
B.L. Kohli and Another Vs Delhi Administration
Delhi High Court · (1986) 30 DLT 336 : (1986) 11 DRJ 152 : (1986) 1 ILR Delhi 392 : (1987) 1 RCR(Criminal) 81 : (1986) RLR 498
High Courts04 Aug 1986Dismissed
Roshan Singh and others Vs Zile Singh and others
Delhi High Court · AIR 1987 Delhi 161
Civil Procedure Code, 1908 (CPC) — Section 145Criminal Procedure Code, 1973 (CrPC) — Section 145Registration Act, 1908 — Section 17, 49
High Courts04 Aug 1986
Jainsons Clothing Corporation Vs The State Trading Corporation of India Ltd. and Another
Delhi High Court · (1990) 68 CompCas 526 : (1986) 30 DLT 359
High Courts04 Aug 1986
Mange Ram and Others Vs National and Grindlays Bank Ltd.
Delhi High Court · (1987) 12 DRJ 52 : (1987) LabIC 1560
High Courts04 Aug 1986
Globe Associates (P.) Limited (In Liquidation) Vs F.C. Mehra and Others
Delhi High Court · (1987) 61 CompCas 814 : (1986) ILR Delhi 397
High Courts01 Aug 1986
General Talkies Ltd. Vs Income Tax Officer, Company Circle-X, New Delhi and another
Delhi High Court · (1986) 56 CTR 198 : (1986) 162 ITR 136 : (1987) 32 TAXMAN 28
High Courts01 Aug 1986
Amrit Lal Seth Vs Union of India and Another
Delhi High Court · AIR 1987 Delhi 340 : (1985) 28 DLT 396
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 111
High Courts31 Jul 1986
V. Bhagat Vs Usha Bhagat
Delhi High Court · AIR 1987 Delhi 74 : (1986) 30 DLT 307 : (1986) 11 DRJ 169
High Courts30 Jul 1986
Powell Nwawa Ogechi Vs The State (Delhi Administration)
Delhi High Court · (1986) CriLJ 2081
High Courts26 Jul 1986Dismissed
Shanti Devi Vs Bhan Raj and Others
Delhi High Court · AIR 1989 Delhi 276 : (1990) 18 DRJ 7 : (1988) 15 DRJ 409 : (1988) 19 ECR 302
High Courts25 Jul 1986
Camlin Private Ltd. Vs National Pencil Industries
Delhi High Court · (1986) 2 ARBLR 285 : (1986) 30 DLT 347 : (1986) RLR 642
High Courts24 Jul 1986
D.P. Guglani Vs Associated Traders and Engineers and Others
Delhi High Court · (1986) 30 DLT 298
High Courts23 Jul 1986
Jindal Refrigerations Vs Himachal Pradesh Horticultural Produce Marketing and Processing Corporation Ltd.
Delhi High Court · (1986) 30 DLT 259