High Courts23 Jul 1986Dismissed
Mrs. Sham Kapoor Vs Delhi Development Authority and others
Delhi High Court · AIR 1987 Delhi 146
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 11 of 24
High Courts22 Jul 1986
Sheoji Ram Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1986) 30 DLT 334
High Courts21 Jul 1986
Commissioner of Wealth Tax Vs Amolak Singh Jain
Delhi High Court · (1986) 29 TAXMAN 202
Income Tax Act, 1961 — Section 139(2), 14, 17, 27(1), 271(1)(a)Wealth Tax Act, 1957 — Section 18(1)(a)
High Courts15 Jul 1986
Nanak Chand Sood Vs Ram Gautam and Another
Delhi High Court · (1986) 30 DLT 294
High Courts14 Jul 1986
Smt. Renu Jain Vs Mahavir Prashad Jain
Delhi High Court · AIR 1987 Delhi 43
Hindu Marriage Act, 1955 — Section 24
High Courts14 Jul 1986
Balbir Singh Vs Union of India and Others
Delhi High Court · (1986) 30 DLT 307(1) : (1986) 11 DRJ 269 : (1987) 2 RCR(Criminal) 127
High Courts14 Jul 1986
Shyam Sunder Sharma Vs Prem Lata and Another
Delhi High Court · (1986) 30 DLT 305
High Courts14 Jul 1986
Puran Mal Bansal Vs Rajdhani Oils and Oil Seeds Exchange Ltd. and Others
Delhi High Court · (1986) 2 ARBLR 60 : (1986) 30 DLT 278
High Courts11 Jul 1986
S.S. Chawla and Company Vs Globe Motors Ltd.(In Liquidation) and another
Delhi High Court · (1987) 62 CompCas 815
High Courts09 Jul 1986
Stup Consultants Ltd. Vs Union of India and Another
Delhi High Court · (1987) 61 CompCas 784 : (1986) ILR Delhi 519
High Courts08 Jul 1986
Optical Instrument Company Vs Employees State Insurance Corporation and Others
Delhi High Court · (1986) 30 DLT 389
High Courts08 Jul 1986
Attar Singh Vs Municipal Corporation of Delhi and Another
Delhi High Court · AIR 1987 Delhi 104 : (1986) 2 ILR Delhi 532
High Courts04 Jul 1986
Interocean Shipping Co. Vs Ram Lubhaya and Others
Delhi High Court · (1986) 30 DLT 326
High Courts30 May 1986
Chinar Trust and Others Vs Usha International Ltd.
Delhi High Court · (1986) 30 DLT 373
High Courts30 May 1986
Workmen of Municipal Corporation of Delhi and another Vs Management of Municipal Corporation of Delhi and another
Delhi High Court · (1987) 1 LLJ 85 : (1986) RLR 468
High Courts30 May 1986
D.L.F. United Ltd. Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1986) 56 CTR 350 : (1986) 161 ITR 709 : (1987) 30 TAXMAN 257