High Courts21 Nov 1986
Syndicate Bank Vs Swaika Chemical Works and another
Delhi High Court · (1987) 61 CompCas 752 : (1987) 12 DRJ 227 : (1987) RLR 119
COURT ARCHIVE
Delhi High Court judgments, 1986
477 judgments · page 3 of 24
High Courts21 Nov 1986
Gulab Singh Vs Lt. Governor and Others
Delhi High Court · (1987) 12 DRJ 90 : (1987) RLR 95
High Courts20 Nov 1986Dismissed
Union of India Vs M.M. Anand and others
Delhi High Court · (1986) 11 DEL CK 0060
High Courts20 Nov 1986
Pudukkudl Abdu Vs Union of India and Others
Delhi High Court · (1987) 31 DLT 44
High Courts19 Nov 1986
Geeta Gupta Vs Asstt. Commissioner of Income Tax and Others
Delhi High Court · (1987) 12 DRJ 92 : (1987) 1 RCR(Criminal) 623 : (1987) RLR 36
High Courts19 Nov 1986Allowed
Tobu Enterprises Pvt. Ltd. Vs Union of India and others
Delhi High Court · (1987) 13 ECC 228 : (1988) 16 ECR 488 : (1987) 29 ELT 16
High Courts19 Nov 1986
Dr. Mrs. Geeta Gupta Vs Inspecting Assistant Commissioner of Income Tax (Assessment), Range XIV, New Delhi, and another
Delhi High Court · (1987) 59 CTR 127 : (1987) 168 ITR 222 : (1987) 32 TAXMAN 227
High Courts19 Nov 1986
Pritam Singh Vs Delhi Admn. and another
Delhi High Court · (1987) CriLJ 872 : (1987) 12 DRJ 142 : (1987) 2 RCR(Criminal) 262 : (1987) 1 RCR(Criminal) 594
High Courts18 Nov 1986
Autometers Ltd. and another Vs Union of India and others
Delhi High Court · (1987) 13 ECC 103 : (1987) 29 ELT 3
High Courts18 Nov 1986
Haryana Engineering and Foundry Works Vs Union of India and Others
Delhi High Court · (1987) 12 DRJ 84
High Courts18 Nov 1986Allowed
Autometers Ltd. and Another Vs Union of India (UOI) and Another
Delhi High Court · (1988) 14 ECR 325
Constitution of India, 1950 — Article 226, 265, 301, 304(a), 32Contract Act, 1872 — Section 72Customs Act, 1962 — Section 18, 27, 27(1)
High Courts17 Nov 1986
Diamond Products Vs Delhi Administration
Delhi High Court · (1987) 31 DLT 46 : (1987) 12 DRJ 213 : (1986) 1 ILR Delhi 224
High Courts17 Nov 1986Dismissed
Kundan Lal Vs Union of India and others
Delhi High Court · (1986) 11 DEL CK 0001
High Courts13 Nov 1986
R.J. Reynods Tobacco Company Vs Indian Tabacco Company Ltd.
Delhi High Court · (1987) 1 ARBLR 156 : (1987) 32 DLT 177
High Courts13 Nov 1986
Raya Govind Gaonkar Vs Union of India and Others
Delhi High Court · (1987) 12 DRJ 99
High Courts13 Nov 1986
Prakash Kumar Karel Vs Union of India and Others
Delhi High Court · (1987) CriLJ 238 : (1986) 2 ILR Delhi 264
High Courts13 Nov 1986
Basant Kumar Vs State
Delhi High Court · (1987) 1 Crimes 55 : (1987) 31 DLT 105