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Delhi High Court judgments

1,14,574 judgments · page 48 of 5,729

High Courts11 Aug 2026Disposed Of

Ashutosh Rai Asthana Vs Yamita Rai Asthana

Delhi High Court · (2026) 08 DEL CK 4096

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438 and 442Code of Criminal Procedure, 1973-Sections 397/ 401, 125(3), 125Family Court Act, 1984-Section 19(4)
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High Courts11 Aug 2026Allowed

State Vs Chandgi Ram & Ors.

Delhi High Court · (2026) 08 DEL CK 4097

Code of Criminal Procedure, 1973-Sections 397/401, 164, 227 and 228IPC-Sections 308/354/451/509/506/34
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High Courts11 Aug 2026Appeal allowed

Government Of Nct Of Delhi Vs Ruksana Bano & Ors.

Delhi High Court

DLR Act, 1954-Section 81, 185DMC Act, 1957-Section 507(a)Delhi Land Reforms Act, 1954-Section 81; Section 185(3); Section 185(3) and 185(4); Section 81(2); Section 150(3); Section 150; Section 3(13); Section 82; Section 23 and 24; Section 23; Section 81 & 82; Section 81 and 82; Section 150(3)(e); Section 150(3)(a); Section 185
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High Courts10 Aug 2026

Ram Niwas Tyagi Vs GNCTD & Ors.

Delhi High Court · 2023 INSC 1047

Indian Penal Code, 1860-Sections 147, 148, 452, 302 read with Section 149, 302 read with Section 34Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 19(1), 11(ix), 19(i), 11(viii)Constitution of India-Article 311(2)(b)
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High Courts10 Aug 2026

Sh. Manoj Kumar Vs Punjab National Bank

Delhi High Court · (2026) 08 DEL CK 4383

PNB Officer Employees' (Conduct) Regulations, 1977-Regulation 13(i), 3(1), 3(2), 24, 6(19), 13PNB (Employees') Pension Regulations, 1995-Regulation 22(1), 33
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High Courts10 Aug 2026

Asian Hotels (North) Ltd Vs Harman Singh Bawa

Delhi High Court · (2026) 08 DEL CK 4384

Arbitration and Conciliation, 1996-Section 34, 37, 9, 11, 17, 17(1)(ii)(b), 37(2)(b), 27(5), 34(2)(b)(ii), 34(2), 34(2A), 48(2)(b)Indian Contract Act, 1872-Section 73, 74, 56Transfer of Property Act, 1882-Section 108(B)(e)
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High Courts10 Aug 2026

Ramesh Vs State (NCT of Delhi) & Anr.

Delhi High Court · (2026) 08 DEL CK 4438

Indian Penal Code, 1860-Sections 34, 302, 304-II, 364, 376, 376(2)(g), 377Code of Criminal Procedure, 1973-Sections 360, 432, 432(7), 433, 433A, 434, 435Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 473, 474, 475
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