High Courts11 Aug 2026
Sant Ram Vs Bidhey Lal Alias Bidhiya Lal
Delhi High Court · (2026) 08 DEL CK 4272
Delhi Rent Control Act, 1958-Section 25B(8), 25B, 14(1)(e)
COURT ARCHIVE
Delhi High Court judgments
1,14,574 judgments · page 47 of 5,729
High Courts11 Aug 2026
Anita Sharma Vs Govind Sharda & Anr.
Delhi High Court · (2026) 08 DEL CK 4274
Code of Civil Procedure, 1908-Section 151, Order XXI Rule 26, XXI Rule 58, XXI Rule 58(4)
High Courts11 Aug 2026
Harananda Vs V.K. Yadav & Anr.
Delhi High Court · (2026) 08 DEL CK 4275
Contempt of Courts Act, 1971-Sections 11, 12Constitution of India-Article 215Railway Protection Force Rules, 1987-Rules 54(1)(c), 76, 277
High Courts11 Aug 2026
Sudhir Kumar Deepak Vs Vimal Wakhl u Principal Officer/CMD M/s Telecommuniciations Consultants India Ltd
Delhi High Court · (2026) 08 DEL CK 4278
Contempt of Courts Act, 1971-Section 12Industrial Disputes Act, 1947-Section 17B
High Courts11 Aug 2026Allowed
Satya Narain & Anr. Vs Smt Kamlesh Arora & Ors.
Delhi High Court · (2026) 08 DEL CK 4217
Delhi Rent Control Act, 1958-Section 25-B(8), 14(1)(e), 14(7)
High Courts11 Aug 2026
Sushila Vs Afzaal
Delhi High Court · (2026) 08 DEL CK 4218
Delhi Rent Control Act, 1958-Section 25-B(8), 25(B), 14
High Courts11 Aug 2026Allowed
Harish Kumar & Anr. Vs State (N.C.T. Of Delhi) & Anr.
Delhi High Court · (2026) 08 DEL CK 4242
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts11 Aug 2026
Sunil Chhikara Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 4244
Cr.P.C.-Section 82
High Courts11 Aug 2026Allowed
Raghav Gupta & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4245
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts11 Aug 2026Allowed
Rohit Jha & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 4246
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts11 Aug 2026Allowed
P Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2026) 08 DEL CK 4247
Bharatiya Nyaya Sanhita (BNS), 2023-Sections 79/115(2)Indian Penal Code-Sections 509/323Protection of Children from Sexual Offence Act (POCSO), 2012-Section 12
High Courts11 Aug 2026
Sukhram Vs The State Of Delhi
Delhi High Court · (2026) 08 DEL CK 4248
Bharatiya Nyaya Sanhita (BNS), 2023-Section 137(2)IPC-Section 363Bharatiya Nagarik Suraksha Sanhita, 2023 (BNSS)-Section 183
High Courts11 Aug 2026Allowed
Vinod Singh Vs The State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2026) 08 DEL CK 3845
IPC-Section 498A/406/34
High Courts11 Aug 2026Dismissed
Parvesh Kumar Vs State GNCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 3846
IPC-Section 302/120BArms Act-Section 25/27/54/59
High Courts11 Aug 2026Dismissed
Siyaram Meena Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 08 DEL CK 3847
BNS-Section 78/79/140(3)/351(3)
High Courts11 Aug 2026Allowed
Rabiul Vs State Govt Of NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 3848
NDPS Act-Section 20/29, 37
High Courts11 Aug 2026Dismissed
Union Of India & Ors. Vs Ex-Em (R)-I, Ravi Dalal
Delhi High Court · (2026) 08 DEL CK 4061
General Rules of Guide to Medical Officers (Military Pensions) 2002
High Courts11 Aug 2026Allowed
Subhash Chand Jindal Vs Vijay Gupta
Delhi High Court · (2026) 08 DEL CK 4086
Code of Civil Procedure, 1908-Order XII Rule 6, I Rule 10 (2), Section 151, VII Rule 11, 12 Rule 6, 8 Rule 5, 15 Rules 1 and 2, Rule 5 of Order 8, 6 of Order 12, 1 and 2 of Order 15Right to Information Act, 2005Delhi Rent Control Act, 1958
High Courts11 Aug 2026Disposed Of
RSS Degree College Vs Ms. Sukhgeet Kaur, IOFS, Member Secretary, NCTE & Anr.
Delhi High Court · (2026) 08 DEL CK 4089